High Courts16 Feb 1928Dismissed
Jang Bahadur Singh Vs Emperor
Allahabad High Court · AIR 1928 All 342 : 114 Ind. Cas. 189
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,516 of 5,023
High Courts14 Feb 1928Dismissed
Mt. Deoki Vs Jwala Prasad
Allahabad High Court · (1928) 02 AHC CK 0013
High Courts14 Feb 1928Disposed Of
Alfred William Domingo Vs L.C. De''Souza
Allahabad High Court · AIR 1928 All 481 : (1928) ILR (All) 695
High Courts14 Feb 1928Dismissed
Kunj Behari Lal Vs Kunwar Jai Mal Singh
Allahabad High Court · AIR 1928 All 399 : (1928) ILR (All) 691
High Courts10 Feb 1928Dismissed
Mohsin Raza Khan and Others Vs Haider Bakhsh
Allahabad High Court · AIR 1928 All 368 : (1928) ILR (All) 670
High Courts10 Feb 1928Dismissed
Bhawani Prasad and Others Vs Jai Jai Ram
Allahabad High Court · AIR 1928 All 414 : 114 Ind. Cas. 903
High Courts09 Feb 1928Disposed Of
Sheo Jangal Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 232 : (1928) ILR (All) 666 : 113 Ind. Cas. 740
High Courts09 Feb 1928Disposed Of
Ram Partab Singh Vs Chhotey Lal Singh and Others
Allahabad High Court · AIR 1928 All 269
High Courts09 Feb 1928
Bulaqi Das and Others Vs Kesri and Others
Allahabad High Court · (1928) ILR (All) 686 : 113 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47Limitation Act, 1963 — Article 12Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47
High Courts09 Feb 1928
Bulaki Das and Others Vs Kesri and Others
Allahabad High Court · AIR 1928 All 363
High Courts06 Feb 1928Allowed
Sachitanand Tewari Vs Radhapat Pathak
Allahabad High Court · (1928) 02 AHC CK 0024
High Courts03 Feb 1928
Anant Bharthi and Another Vs Sarup Singh
Allahabad High Court · AIR 1928 All 360(1)
High Courts02 Feb 1928Dismissed
Mt. Parbati Vs Sarup Singh
Allahabad High Court · AIR 1928 All 313 : (1928) ILR (All) 661
High Courts01 Feb 1928Dismissed
Abid Husain Vs Ganga Sahai and Another
Allahabad High Court · AIR 1928 All 353 : 113 Ind. Cas. 441
High Courts30 Jan 1928Allowed
Chedu Singh Vs Jagan Nath Prasad
Allahabad High Court · AIR 1928 All 297 : 108 Ind. Cas. 912
High Courts30 Jan 1928Dismissed
Mohan Lal Vs Ram Charan and Another
Allahabad High Court · AIR 1928 All 213 : 108 Ind. Cas. 690
High Courts30 Jan 1928Dismissed
Ganeshi Lal and Others Vs Rohni Rukumdhuj Prasad Singh
Allahabad High Court · (1928) 01 AHC CK 0013
High Courts25 Jan 1928Allowed
Joti Prasad Vs Harkesh Singh
Allahabad High Court · (1928) 01 AHC CK 0035
High Courts25 Jan 1928Dismissed
Bisheshar Dayal Vs Dasinat
Allahabad High Court · AIR 1928 All 415 : 117 Ind. Cas. 818
High Courts24 Jan 1928Dismissed
Mathura Rai and Another Vs Emperor
Allahabad High Court · AIR 1928 All 671 : (1928) ILR (All) 637