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Allahabad High Court judgments

1,00,452 judgments · page 4,514 of 5,023

High Courts22 Mar 1928

Harjan Vs Emperor

Allahabad High Court · AIR 1928 All 551

Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 457
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High Courts20 Mar 1928Dismissed

Har Swarup Vs Muhammad Siraj

Allahabad High Court · (1928) ILR (All) 806

Penal Code, 1860 (IPC) — Section 500, 501Penal Code, 1860 (IPC) — Section 500, 501Penal Code, 1860 (IPC) — Section 500, 501
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