High Courts10 May 1928
Gaya Prasad Vs Ram Sarup
Allahabad High Court · AIR 1929 All 101
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,512 of 5,023
High Courts09 May 1928Dismissed
Batuk Prasad Vs Bhagwan Das and Another
Allahabad High Court · AIR 1928 All 659 : 110 Ind. Cas. 465
High Courts04 May 1928Allowed
Inayat Husain Vs Emperor
Allahabad High Court · AIR 1928 All 684
Penal Code, 1860 (IPC) — Section 147, 395, 452
High Courts02 May 1928Dismissed
Sukha and Another Vs Lachmi Narain and Others
Allahabad High Court · AIR 1928 All 621 : 113 Ind. Cas. 829
High Courts02 May 1928Allowed
Gopi Lal and Others Vs Abdul Hamid and Others
Allahabad High Court · (1928) 05 AHC CK 0028
High Courts01 May 1928Dismissed
Mt. Saliman Vs Hakim Mukhdum Bux and Another
Allahabad High Court · (1928) 05 AHC CK 0021
High Courts01 May 1928
Chiranji Lal Vs Emperor
Allahabad High Court · (1928) ILR (All) 854 : 114 Ind. Cas. 48
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A
High Courts30 Apr 1928Allowed
Shri Dhar and Another Vs Rao Saheb Udaibir Singh Judeo
Allahabad High Court · 115 Ind. Cas. 454
Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 198Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Apr 1928Allowed
Shri Dhar and Another Vs Udaibir Singh Judeo
Allahabad High Court · AIR 1929 All 17
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Apr 1928Dismissed
Mt. Tamiz-un-Nissa Bibi Vs Muhammad Husain
Allahabad High Court · AIR 1928 All 714 : (1928) ILR (All) 306 : 113 Ind. Cas. 745
High Courts27 Apr 1928Dismissed
Ram Chand Vs Emperor
Allahabad High Court · AIR 1929 All 157 : (1928) ILR (All) 853
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts27 Apr 1928Dismissed
Urjun Vs Mathura Nath and Others
Allahabad High Court · AIR 1928 All 395
High Courts27 Apr 1928
Mansa Ram Vs Mohammad Husain and Others
Allahabad High Court · AIR 1928 All 624
North Western Provinces Tenancy Act, 1901 — Section 66
High Courts26 Apr 1928
Lachman and Another Vs Bhajan
Allahabad High Court · AIR 1928 All 389 : 114 Ind. Cas. 874
High Courts25 Apr 1928Dismissed
Madan Mohan Gargh Vs Munna Lal and Others
Allahabad High Court · (1928) 04 AHC CK 0022
High Courts24 Apr 1928Disposed Of
In Re: Section 25, Paper Currency Act (10 of 1923)
Allahabad High Court · (1928) 04 AHC CK 0015
High Courts22 Apr 1928Allowed
Rattan Chand Vs Ram Kishan Murarji and Another
Allahabad High Court · (1928) 04 AHC CK 0013
High Courts20 Apr 1928Allowed
Govind Prasad Vs Har Kishen and Others
Allahabad High Court · AIR 1929 All 131 : (1928) ILR (All) 837