High Courts22 May 1928
Emperor Vs Motha
Allahabad High Court · AIR 1929 All 322
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,511 of 5,023
High Courts22 May 1928Disposed Of
Hasan Ahmad Vs Emperor
Allahabad High Court · (1928) 05 AHC CK 0008
High Courts21 May 1928
Munna Tewari and Others Vs Chandarbali and Others
Allahabad High Court · AIR 1928 All 627
Criminal Procedure Code, 1898 (CrPC) — Section 137Penal Code, 1860 (IPC) — Section 268
High Courts21 May 1928
In Re: Dehra Dun Mussoorie Tramway Co. Ltd.
Allahabad High Court · (1928) 05 AHC CK 0038
High Courts21 May 1928
Munna Tewari and Others Vs Chandrabali and Others
Allahabad High Court · (1928) ILR (All) 871 : 110 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A(2)
High Courts18 May 1928Dismissed
Tika Ram Vs Emperor
Allahabad High Court · AIR 1928 All 687 : 110 Ind. Cas. 675
Works of the Defence Act, 1903 — Section 36
High Courts18 May 1928Disposed Of
Jai Narain Misra Vs Sarda Pershad
Allahabad High Court · AIR 1928 All 609 : 110 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts17 May 1928Allowed
Baijnath Vs Doolarey Hajjam
Allahabad High Court · AIR 1928 All 708 : (1928) ILR (All) 865 : 110 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 131
High Courts17 May 1928Dismissed
Mt. Bulaqan Vs Ratan Lal and Others
Allahabad High Court · AIR 1928 All 656 : 110 Ind. Cas. 546
High Courts17 May 1928
In Re: Indian Turpentine and Rosin Co. Ltd.
Allahabad High Court · AIR 1929 All 118 : 114 Ind. Cas. 865
Contract Act, 1872 — Section 77Income Tax Act, 1961 — Section 10(1)(9)
High Courts16 May 1928Dismissed
Radha Kishen Vs Bhorey Lal and Another
Allahabad High Court · AIR 1928 All 626 : (1928) ILR (All) 862 : 110 Ind. Cas. 373
Evidence Act, 1872 — Section 115Guardians and Wards Act, 1890 — Section 7
High Courts16 May 1928
Sattar and Others Vs Nazir Khan and Others
Allahabad High Court · AIR 1929 All 147 : (1928) ILR (All) 859 : 114 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 May 1928
Partap Singh and Others Vs Meharban and Others
Allahabad High Court · 110 Ind. Cas. 392
High Courts16 May 1928
Hatim Vs Sheikh Sadiq Husain and Others
Allahabad High Court · 112 Ind. Cas. 605
High Courts15 May 1928Dismissed
Bidha and Others Vs Bhola and Others
Allahabad High Court · AIR 1928 All 681
Transfer of Property Act, 1882 — Section 53
High Courts15 May 1928
Muhammad Zafaryab Khan Vs Abdul Razzac Khan and Others
Allahabad High Court · AIR 1928 All 532 : (1928) ILR (All) 857
Agra Tenancy Act, 1926 — Section 22, 79
High Courts11 May 1928Allowed
Muhammad Salim Vs Ramkumar Singh and Others
Allahabad High Court · (1928) 05 AHC CK 0034
High Courts11 May 1928
Joti Sarup and Others Vs Kamle Singh and Others
Allahabad High Court · AIR 1933 All 149
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7