High Courts22 Jun 1928
Bhagwati Prasad and Others Vs E. Peglar and Another
Allahabad High Court · AIR 1928 All 716 : 110 Ind. Cas. 872
Transfer of Property Act, 1882 — Section 111
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Allahabad High Court judgments
1,00,454 judgments · page 4,509 of 5,023
High Courts21 Jun 1928Allowed
Musammat Rukia and Another Vs Mewa Lal
Allahabad High Court · (1928) 06 AHC CK 0026
High Courts21 Jun 1928Allowed
Rukia and Another Vs Mewa Lal
Allahabad High Court · (1928) 06 AHC CK 0023
High Courts21 Jun 1928Dismissed
Hira Lal and Others Vs Piarey Lal and Another
Allahabad High Court · (1928) 06 AHC CK 0015
High Courts20 Jun 1928Dismissed
Sohan Lal and Others Vs Mohan Lal and Others
Allahabad High Court · AIR 1928 All 726 : (1928) ILR (All) 986 : 118 Ind. Cas. 177
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts20 Jun 1928Allowed
Mt. Musharraf Begam and Others Vs Mt. Sikandar Jehan Begam
Allahabad High Court · AIR 1928 All 516 : (1929) ILR (All) 40
High Courts19 Jun 1928Dismissed
Muhammad Shafiq Ahmad Vs Muhammad Mujtaba and Another
Allahabad High Court · (1928) 06 AHC CK 0020
High Courts19 Jun 1928Dismissed
Debi Dayal Vs Baldeo Prasad and Another
Allahabad High Court · AIR 1928 All 491 : (1928) ILR (All) 982
High Courts14 Jun 1928Allowed
Alliance Bank of Simla Ltd. (in Liquidation) Vs Faiz-i-am High School Association and Others
Allahabad High Court · AIR 1928 All 458
High Courts13 Jun 1928
Brijbhukhan and Others Vs Tota Ram and Others
Allahabad High Court · (1928) 06 AHC CK 0005
High Courts12 Jun 1928Dismissed
Irfan Ali and Others Vs Bhagwant Kishore and Others
Allahabad High Court · AIR 1929 All 180
Waqf Act, 1954 — Section 3
High Courts12 Jun 1928Dismissed
Jagat Narain and Another Vs Mathura Das and Others
Allahabad High Court · (1928) 06 AHC CK 0013
High Courts11 Jun 1928Disposed Of
Ram Singha and Another Vs Shankar Dayal and Another
Allahabad High Court · (1928) 06 AHC CK 0011
High Courts07 Jun 1928Dismissed
Emperor Vs Lachmi Datt
Allahabad High Court · AIR 1928 All 672
Army Act, 1950 — Section 69Penal Code, 1860 (IPC) — Section 408
High Courts06 Jun 1928Dismissed
Nanhu Singh Vs Emperor
Allahabad High Court · AIR 1928 All 706
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts06 Jun 1928
Rangacharya and Others Vs Guru Revti Raman Acharya
Allahabad High Court · (1928) 06 AHC CK 0006
High Courts05 Jun 1928Dismissed
Mahadeo Prasad and Others Vs Badri Das Ramsarup and Others
Allahabad High Court · (1928) 06 AHC CK 0022