High Courts16 Jul 1928Dismissed
Mirza Ewaz Ali Beg Vs Babu Gendan Lal and Another
Allahabad High Court · 111 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,507 of 5,023
High Courts16 Jul 1928
Sumer Chand Vs Beni Prasad and Another
Allahabad High Court · AIR 1929 All 123
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jul 1928Dismissed
Sohan Lal and Others Vs Sheo Nath and Others
Allahabad High Court · AIR 1928 All 676
Provincial Insolvency Act, 1920 — Section 54(1)
High Courts13 Jul 1928Dismissed
Firm Kripa Ram Chanan Ram Vs Firm Jawahir Lal Narsingh Das
Allahabad High Court · (1928) 07 AHC CK 0063
High Courts13 Jul 1928Dismissed
Dallo Vs Jagan Lal
Allahabad High Court · AIR 1928 All 688 : 110 Ind. Cas. 818
High Courts12 Jul 1928Allowed
Hira Mani Singh Vs Anmol Singh
Allahabad High Court · (1928) 07 AHC CK 0045
High Courts12 Jul 1928Dismissed
Bhola Nath Vs Emperor
Allahabad High Court · AIR 1929 All 1 : (1929) ILR (All) 313 : 113 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 500
High Courts12 Jul 1928
Zulfiqar Ali and Others Vs Musammat Kallu and Others
Allahabad High Court · 112 Ind. Cas. 227
High Courts11 Jul 1928Dismissed
Zafaryab Hasan and Others Vs Umar Daraz Ali Khan and Others
Allahabad High Court · (1928) 07 AHC CK 0053
High Courts11 Jul 1928Dismissed
Hanuman Prasad Narain Singh Vs Mathura Prasad Narain Singh
Allahabad High Court · (1928) 07 AHC CK 0049
High Courts10 Jul 1928Dismissed
Ram Sarup Kalwar and Another Vs Mahabir Kalwar
Allahabad High Court · AIR 1928 All 685
High Courts10 Jul 1928Dismissed
Joti Prasad and Another Vs Srichand and Another
Allahabad High Court · (1928) 07 AHC CK 0038
High Courts10 Jul 1928Partly Allowed
Bankey Lal and Others Vs Raghunath Sahai and Others
Allahabad High Court · (1928) 07 AHC CK 0037
High Courts10 Jul 1928Dismissed
Basdeo Narain Vs Muhammad Yusuf and Others
Allahabad High Court · (1928) 07 AHC CK 0031
High Courts10 Jul 1928Dismissed
Secretary of State Vs Alladin
Allahabad High Court · AIR 1928 All 735 : (1929) ILR (All) 291 : 114 Ind. Cas. 727
High Courts10 Jul 1928Dismissed
King-Emperor Vs Bishambhar
Allahabad High Court · AIR 1928 All 476(1)
High Courts09 Jul 1928Dismissed
Sheo Prasad Singh and Another Vs Ram Raj Singh
Allahabad High Court · AIR 1928 All 763
High Courts09 Jul 1928
Pir Bakhsh and Another Vs Rameshwar Nath
Allahabad High Court · AIR 1929 All 52