High Courts26 Jul 1928Dismissed
Ghure Ram Nure Ram Vs Mohammad Yusuf Bhole Nath and Others
Allahabad High Court · AIR 1928 All 549
Negotiable Instruments Act, 1881 (NI) — Section 118, 13
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,506 of 5,023
High Courts26 Jul 1928
Firm Baldeo Prasad Babu Ram and Others Vs Firm Haji Ali Mohammad Usman
Allahabad High Court · 112 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Limitation Act, 1963 — Article 85, 14
High Courts25 Jul 1928Dismissed
Krishnapal Singh and Others Vs District Judge of Agra and Others
Allahabad High Court · (1928) 07 AHC CK 0030
High Courts25 Jul 1928Dismissed
Toshanpal Singh and Others Vs District Judge of Agra and Others
Allahabad High Court · (1928) 07 AHC CK 0011
High Courts24 Jul 1928
Bhairon Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 756 : (1929) ILR (All) 377 : 113 Ind. Cas. 78
Criminal Procedure Code, 1898 (CrPC) — Section 202Uttar Pradesh Municipalities Act, 1916 — Section 82(1)
High Courts24 Jul 1928Dismissed
Prag Datt Tiwari Vs Emperor
Allahabad High Court · (1928) 07 AHC CK 0043
High Courts24 Jul 1928
Ram Kishun Vs Lalta Singh and Others
Allahabad High Court · AIR 1928 All 527 : (1929) ILR (All) 346
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts23 Jul 1928Allowed
Masoodulzaman Vs Raza Husain
Allahabad High Court · AIR 1928 All 698 : 110 Ind. Cas. 750
High Courts20 Jul 1928Dismissed
Harnandan Lal Vs Shyam Lal and Others
Allahabad High Court · AIR 1928 All 718 : 110 Ind. Cas. 772
High Courts20 Jul 1928Dismissed
Karimullah Vs Rameshwar Prasad
Allahabad High Court · (1928) 07 AHC CK 0050
High Courts20 Jul 1928
Ram Lagan Tewari Vs Phatangan Lohar and Others
Allahabad High Court · AIR 1928 All 674
High Courts19 Jul 1928Partly Allowed
Baikunth Nath and Others Vs Jai Kishun
Allahabad High Court · AIR 1929 All 449 : (1929) ILR (All) 341 : 113 Ind. Cas. 266
High Courts19 Jul 1928
Emperor Vs Abdul Aziz
Allahabad High Court · 117 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts19 Jul 1928Dismissed
Har Sarup Vs Tohfa Singh and Others
Allahabad High Court · (1928) 07 AHC CK 0029
High Courts19 Jul 1928
Ram Narain and Another Vs Ram Das and Others
Allahabad High Court · AIR 1929 All 65
High Courts18 Jul 1928Dismissed
Sheikh Mohammad Ishaq and Another Vs Baldeo Prasad and Others
Allahabad High Court · (1928) 07 AHC CK 0064
High Courts18 Jul 1928Allowed
Mohammad Ishaq and Another Vs Baldeo Prasad and Others
Allahabad High Court · (1928) 07 AHC CK 0061
High Courts17 Jul 1928Dismissed
Emperor through the District Magistrate Vs Behari Lal
Allahabad High Court · (1929) ILR (All) 338 : 114 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Jul 1928Dismissed
Emperor Vs Behari Lal
Allahabad High Court · AIR 1928 All 588
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jul 1928
Rustam Singh and Others Vs Bhola Singh
Allahabad High Court · (1928) 07 AHC CK 0015