High Courts09 Nov 1928
Gauri Shankar Vs Keshab Deo and Others
Allahabad High Court · (1928) 11 AHC CK 0011
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,504 of 5,023
High Courts08 Nov 1928Dismissed
Gopi Ram Vs Durjan and Others
Allahabad High Court · AIR 1929 All 63(1) : 113 Ind. Cas. 753
Transfer of Property Act, 1882 — Section 119
High Courts08 Nov 1928
Bengali Lal Vs Bohre Panna Lal
Allahabad High Court · AIR 1929 All 77 : 113 Ind. Cas. 750
Transfer of Property Act, 1882 — Section 60
High Courts07 Nov 1928Partly Allowed
Kishen Sahai and Others Vs Raghunath Singh and Others
Allahabad High Court · (1928) 11 AHC CK 0027
High Courts07 Nov 1928Dismissed
Goswami Krishna Kishore Vs Goswami Banwari Lal and Others
Allahabad High Court · 113 Ind. Cas. 749
High Courts07 Nov 1928Dismissed
Bhullan and Others Vs Dasrath Pandey and Others
Allahabad High Court · (1928) 11 AHC CK 0024
High Courts07 Nov 1928
Krishna Kishore Vs Banwari Lal and Others
Allahabad High Court · AIR 1929 All 259
High Courts06 Nov 1928
Shib Charan Vs Ram Sahai and Others
Allahabad High Court · 113 Ind. Cas. 750(1)
Provincial Small Cause Courts Act, 1887 — Article 13Provincial Small Cause Courts Act, 1887 — Article 13Provincial Small Cause Courts Act, 1887 — Article 13
High Courts05 Nov 1928
Chakhan Lal and Others Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1929 All 72
High Courts01 Nov 1928Partly Allowed
Suraj Pal Singh Vs Ramjit
Allahabad High Court · (1928) 11 AHC CK 0033
High Courts01 Nov 1928
Har Prasad and Others Vs Hori Lal and Another
Allahabad High Court · 116 Ind. Cas. 799
Evidence Act, 1872 — Section 13
High Courts27 Oct 1928
Prem Narain Vs Emperor
Allahabad High Court · AIR 1929 All 82 : 113 Ind. Cas. 765
Penal Code, 1860 (IPC) — Section 366
High Courts25 Sept 1928
Dhu Ram Vs Emperor
Allahabad High Court · AIR 1929 All 299
Penal Code, 1860 (IPC) — Section 304A
High Courts24 Sept 1928Dismissed
Jwala and Another Vs Emperor
Allahabad High Court · AIR 1928 All 754 : (1929) ILR (All) 470
Penal Code, 1860 (IPC) — Section 28
High Courts24 Sept 1928
Jwala Alias Jwala Prasad and Others Vs Emperor
Allahabad High Court · 116 Ind. Cas. 797
Penal Code, 1860 (IPC) — Section 489A, 511
High Courts30 Aug 1928Dismissed
Gaya Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 745 : (1929) ILR (All) 465
Penal Code, 1860 (IPC) — Section 336
High Courts27 Aug 1928
Chhitaria and Others Vs Municipal Board
Allahabad High Court · AIR 1929 All 16
High Courts17 Aug 1928Dismissed
Bhan Deb Vs Emperor
Allahabad High Court · AIR 1928 All 696 : (1929) ILR (All) 463