High Courts26 Nov 1928
Chhotkan Kutmi Vs Ram Deo Sahu and Another
Allahabad High Court · (1928) 11 AHC CK 0016
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,503 of 5,023
High Courts26 Nov 1928
Kali Prasad Tewari Vs Parmeshwar Prasad Marwari
Allahabad High Court · AIR 1929 All 127 : (1929) ILR (All) 487 : 113 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts26 Nov 1928
Chhotkan Kurmi Vs Ram Deo. Sahu and Another
Allahabad High Court · (1928) 11 AHC CK 0002
High Courts23 Nov 1928
Ganga Dihal Rai Vs Ram Oudh and Others
Allahabad High Court · (1928) 11 AHC CK 0019
High Courts21 Nov 1928Dismissed
(Sahu) Munna Lal Vs Tara and Another
Allahabad High Court · (1928) 11 AHC CK 0021
High Courts21 Nov 1928
Sahu Munnalal Vs Tara and Another
Allahabad High Court · (1928) 11 AHC CK 0004
High Courts20 Nov 1928Disposed Off
Shankar Singh and Others Vs Emperor
Allahabad High Court · AIR 1929 All 201 : (1929) ILR (All) 485
Penal Code, 1860 (IPC) — Section 188
High Courts19 Nov 1928Disposed Of
Banarsi Das and Another Vs Emperor
Allahabad High Court · AIR 1929 All 84 : (1929) ILR (All) 483 : 113 Ind. Cas. 764
Criminal Procedure Code, 1898 (CrPC) — Section 443(1), 446
High Courts19 Nov 1928Allowed
Ganga Din and Another Vs Piyare
Allahabad High Court · (1928) 11 AHC CK 0029
High Courts19 Nov 1928
Darshan Singh and Others Vs Wali Khan and Others
Allahabad High Court · AIR 1929 All 102
High Courts19 Nov 1928
Tripathi Anand Nath Tewari and Others Vs Jokhu Kurmi
Allahabad High Court · 113 Ind. Cas. 757
Easements Act, 1882 — Section 60(6)Easements Act, 1882 — Section 60(6)Easements Act, 1882 — Section 60(6)
High Courts16 Nov 1928Dismissed
Bansi Ram and Others Vs B.N.W. Ry. Co., and Another
Allahabad High Court · AIR 1929 All 124 : (1929) ILR (All) 480 : 113 Ind. Cas. 752
High Courts16 Nov 1928
Mt. Sarwari Begam Vs Mt. Razia Khatun and Others
Allahabad High Court · AIR 1929 All 158
High Courts16 Nov 1928Allowed
Mohammad Ali Husain Khan Vs Rameshwar Prasad
Allahabad High Court · (1928) 11 AHC CK 0012
High Courts16 Nov 1928
Ram Kumar Singh and Others Vs Muhammad Salim
Allahabad High Court · (1928) 11 AHC CK 0010
High Courts15 Nov 1928Allowed
Musammat Sughra Vs Muzaffari
Allahabad High Court · (1928) 11 AHC CK 0028
High Courts15 Nov 1928Dismissed
Ajodhya and Others Vs Indra and Another
Allahabad High Court · (1928) 11 AHC CK 0026
High Courts15 Nov 1928Allowed
Ram Saran Das Vs Bhagwat Prasad and Another
Allahabad High Court · (1928) 11 AHC CK 0022
High Courts15 Nov 1928
Amarjit Upadhiya Vs Algu Chaube
Allahabad High Court · AIR 1929 All 71 : (1929) ILR (All) 478 : 113 Ind. Cas. 765
High Courts15 Nov 1928
Raghunath Das Vs Chingan
Allahabad High Court · AIR 1929 All 62 : 113 Ind. Cas. 747
Contract Act, 1872 — Section 39