High Courts17 Aug 1928Allowed
Manni Lal Awasthi Vs Emperor
Allahabad High Court · AIR 1928 All 682 : (1929) ILR (All) 459
Penal Code, 1860 (IPC) — Section 216A, 411
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,505 of 5,023
High Courts16 Aug 1928Dismissed
Chaudhri Nand Lal Vs Emperor
Allahabad High Court · 112 Ind. Cas. 680
Agra Tenancy Act, 1926 — Section 95Penal Code, 1860 (IPC) — Section 441, 447
High Courts08 Aug 1928Dismissed
Parsotam Narain and Others Vs Benares Bank Ltd.
Allahabad High Court · AIR 1929 All 59
High Courts08 Aug 1928Dismissed
Kalyan Das Vs Jan Bibi and Another
Allahabad High Court · AIR 1929 All 12 : (1929) ILR (All) 454
Transfer of Property Act, 1882 — Section 51
High Courts06 Aug 1928Disposed Of
Net Ram Vs Har Govind and Others
Allahabad High Court · AIR 1928 All 764 : 113 Ind. Cas. 755
Agra Tenancy Act, 1926 — Section 267, 271(2)
High Courts03 Aug 1928Dismissed
Randhir Narain and Another Vs P. Jagannath
Allahabad High Court · 112 Ind. Cas. 699
High Courts03 Aug 1928Dismissed
Mul Chand-Nandu Mal Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1929 All 134
Contract Act, 1872 — Section 30
High Courts03 Aug 1928Disposed Of
In Re: Saraswati Trading Corporation Ltd.
Allahabad High Court · AIR 1928 All 675 : (1929) ILR (All) 406
Companies Act, 1913 — Section 207, 215
High Courts03 Aug 1928Dismissed
Firm Mul Chand Nandu Mal Vs Kanhaiya Lal and Another
Allahabad High Court · 112 Ind. Cas. 791
Contract Act, 1872 — Section 30
High Courts03 Aug 1928Allowed
Neur Ahir Vs Emperor
Allahabad High Court · AIR 1928 All 755 : (1929) ILR (All) 408 : 113 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 109, 119, 436
High Courts03 Aug 1928
Mt. Pran Dei Vs Sat Deo Tiwari and Others
Allahabad High Court · AIR 1929 All 85(1)
Contract Act, 1872 — Section 25
High Courts02 Aug 1928
Pearey Lal Vs Sita Ram
Allahabad High Court · AIR 1929 All 266(1) : 113 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts30 Jul 1928Allowed
Umrao and Another Vs Niadar and Others
Allahabad High Court · 111 Ind. Cas. 748
Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts30 Jul 1928Dismissed
Secy. of State Vs B. Murli Manohar
Allahabad High Court · AIR 1928 All 670 : (1929) ILR (All) 399
High Courts30 Jul 1928Disposed Of
Kiran Koomar Banerji Vs Baij Nath
Allahabad High Court · (1928) 07 AHC CK 0047
High Courts30 Jul 1928
Ram Kishore Singh and Others Vs Raghubir and Others
Allahabad High Court · AIR 1929 All 78
High Courts30 Jul 1928
In Re: Ganesh Shankar Vidyarthi
Allahabad High Court · AIR 1929 All 81 : 113 Ind. Cas. 754
High Courts27 Jul 1928Disposed Of
Esme Vs Edward John Anderson
Allahabad High Court · AIR 1928 All 677
Divorce Act, 1869 — Section 18
High Courts27 Jul 1928
Kishore Rai and Another Vs Emperor
Allahabad High Court · AIR 1928 All 753
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts26 Jul 1928Dismissed
Firm Ghure Ram-Nure Ram Vs Firm Muhammad Yusuf-Bhola Nath and Another
Allahabad High Court · 111 Ind. Cas. 686
Negotiable Instruments Act, 1881 (NI) — Section 118, 13