High Courts07 Jan 1929Disposed Of
Haji Anwar Khan Vs Mohammad Khan and Others
Allahabad High Court · (1929) 01 AHC CK 0045
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,501 of 5,023
High Courts07 Jan 1929
Gaje Singh and Others Vs Mt. Uchhaba and Others
Allahabad High Court · AIR 1929 All 223
High Courts07 Jan 1929
Bhartu Vs Deedar Singh and Another
Allahabad High Court · AIR 1929 All 241 : 113 Ind. Cas. 831
High Courts04 Jan 1929Dismissed
Janeshar Das and Another Vs Emperor
Allahabad High Court · (1929) 01 AHC CK 0064
High Courts04 Jan 1929Dismissed
Sheo Shanker Upadhya and Others Vs Partab Narain Singh and Others
Allahabad High Court · AIR 1929 All 213
Contract Act, 1872 — Section 17Limitation Act, 1963 — Section 18
High Courts04 Jan 1929
Ram Lal Vs Harpal and Another
Allahabad High Court · AIR 1929 All 237
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14(b)
High Courts03 Jan 1929
Kundan Lal and Another Vs Sahu Bhikhari Das-Ishwar Das and Another
Allahabad High Court · AIR 1929 All 254 : (1929) ILR (All) 530
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 13
High Courts02 Jan 1929Dismissed
Kashi Pershad Vs Ambika Prasad and Others
Allahabad High Court · AIR 1929 All 165
High Courts20 Dec 1928Dismissed
Kunj Behari Singh and Others Vs Bindeshri Prasad Singh and Others
Allahabad High Court · (1928) 12 AHC CK 0024
High Courts20 Dec 1928Dismissed
(Sah) Dharam Narain and Another Vs Gur Saran and Others
Allahabad High Court · AIR 1929 All 404
Limitation Act, 1963 — Section 14
High Courts18 Dec 1928
Mt. Mumtaz Begam Vs Mt. Lachhmi and Others
Allahabad High Court · (1928) 12 AHC CK 0007
High Courts18 Dec 1928
Mihi Lal Vs Soni Ram and Others
Allahabad High Court · AIR 1929 All 209
Limitation Act, 1963 — Section 19
High Courts17 Dec 1928Dismissed
Daulat Singh Vs Sheo Nath
Allahabad High Court · AIR 1929 All 211 : 114 Ind. Cas. 890
High Courts17 Dec 1928
Bankey Behari Lal Vs Brij Behari Lal and Others
Allahabad High Court · (1928) 12 AHC CK 0002
High Courts14 Dec 1928Disposed Of
Jwala Debi Vs Amir Singh
Allahabad High Court · (1928) 12 AHC CK 0023
High Courts14 Dec 1928Dismissed
Brij Narain Man Tewari Vs Mt. Motirani and Others
Allahabad High Court · AIR 1929 All 159
Transfer of Property Act, 1882 — Section 52