High Courts18 Jan 1929Dismissed
Mt. Maharani and Another Vs Debi Das
Allahabad High Court · AIR 1929 All 253
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,500 of 5,023
High Courts18 Jan 1929
Malik Iftikhar Wali Khan Vs Sarwari Begam and Another
Allahabad High Court · AIR 1929 All 369
High Courts17 Jan 1929Dismissed
Raghubir Saran and Others Vs Lala Jumna Prasad alias Jamna Das
Allahabad High Court · 116 Ind. Cas. 785
High Courts17 Jan 1929Dismissed
Raghubar Saran and Others Vs Jumna Prasad
Allahabad High Court · AIR 1929 All 208
Limitation Act, 1963 — Article 48
High Courts17 Jan 1929
Kallu Shah and Others Vs Mohammad Ehsanullah and Others
Allahabad High Court · 115 Ind. Cas. 629
Limitation Act, 1908 — Article 180
High Courts17 Jan 1929
Chheda Lal and Others Vs Ghulam Abbas and Another
Allahabad High Court · (1929) 01 AHC CK 0006
High Courts16 Jan 1929Allowed
Kunwar Brij Raj Saran Singh Vs Kunwar Basant Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0070
High Courts16 Jan 1929Dismissed
Babu Gur Dayal Vs Pandit Sukhnandan Lal
Allahabad High Court · 117 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts16 Jan 1929Dismissed
Mul Chand Vs Piare Lal and Another
Allahabad High Court · 116 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts16 Jan 1929Dismissed
Brij Raj Saran Singh Vs Basant Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0053
High Courts16 Jan 1929
Gur Diyal Vs Sukhnandan Lal
Allahabad High Court · AIR 1929 All 236
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts11 Jan 1929Dismissed
Ram Autar Kurmi and Others Vs Ghulam Dastgir and Others
Allahabad High Court · AIR 1929 All 250
High Courts11 Jan 1929
Bisheshwar Upadhia Vs Jagdeshwar Prasad and Others
Allahabad High Court · AIR 1929 All 231 : 114 Ind. Cas. 186
High Courts11 Jan 1929
Ram Autar Kurmi and Others Vs Khwaja Ghulam Dastgir and Others
Allahabad High Court · (1929) ILR (All) 589 : 115 Ind. Cas. 646
High Courts10 Jan 1929Dismissed
Kalloo and Another Vs Niader Singh and Another
Allahabad High Court · 115 Ind. Cas. 462
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Jan 1929
Kalloo and Another Vs Niadar Singh and Another
Allahabad High Court · AIR 1929 All 252
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Jan 1929
Bhagwat and Others Vs Salamat Khan and Another
Allahabad High Court · (1929) 01 AHC CK 0030
High Courts08 Jan 1929
Madan Lal and Others Vs Gajendrapal Singh
Allahabad High Court · (1929) 01 AHC CK 0033
High Courts08 Jan 1929
Shamsher Vs Gaya and Another
Allahabad High Court · (1929) 01 AHC CK 0004
Agra Tenancy Act, 1926 — Section 198