High Courts05 Jun 1928
Ram Charan Lal and Others Vs Ghafoor and Others
Allahabad High Court · AIR 1929 All 31
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,510 of 5,023
High Courts29 May 1928Partly Allowed
Boulation Bro Thers and Co. Ltd., (India) Delhi Vs The New Victoria Mills Co. Ltd.,
Allahabad High Court · 119 Ind. Cas. 837
Contract Act, 1872 — Section 39Specific Relief Act, 1877 — Section 42
High Courts29 May 1928
Sher Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1928 All 612 : (1928) ILR (All) 904 : 110 Ind. Cas. 712
High Courts29 May 1928Dismissed
Puttu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1928 All 667 : 110 Ind. Cas. 407
High Courts29 May 1928
Debi Singh Vs Ramcharan Singh
Allahabad High Court · AIR 1928 All 419 : 113 Ind. Cas. 768
High Courts29 May 1928
Badri Pandey Vs Parsotam Singh and Others
Allahabad High Court · AIR 1928 All 697 : 110 Ind. Cas. 869
High Courts28 May 1928
Emperor Vs Dukhu
Allahabad High Court · AIR 1929 All 321
Criminal Procedure Code, 1898 (CrPC) — Section 339(3)
High Courts25 May 1928Dismissed
Chiranji Lal Vs Ram Sarup
Allahabad High Court · AIR 1929 All 267 : 118 Ind. Cas. 228
Limitation Act, 1963 — Section 7
High Courts25 May 1928Dismissed
Chotey Lal Vs Laiq Singh
Allahabad High Court · AIR 1929 All 15
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1928Dismissed
Walidad Khan Vs Emperor
Allahabad High Court · AIR 1928 All 660 : 110 Ind. Cas. 223
High Courts25 May 1928Disposed Of
Madan Lal and Another Vs Mt. Gur Dassi
Allahabad High Court · AIR 1928 All 650 : 110 Ind. Cas. 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts25 May 1928Dismissed
Markunday and Others Vs Mahabir Pandey and Others
Allahabad High Court · 110 Ind. Cas. 560
Limitation Act, 1963 — Section 20
High Courts25 May 1928
Dharam Prakash Vs Mt. Kalawati Devi
Allahabad High Court · (1928) 05 AHC CK 0003
High Courts23 May 1928Dismissed
Piare Lal Vs Kishan Lal
Allahabad High Court · AIR 1928 All 704 : 110 Ind. Cas. 876
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 May 1928Dismissed
Lakhpat Rai Vs Durga Prasad and Another
Allahabad High Court · AIR 1928 All 758 : (1928) ILR (All) 880
High Courts23 May 1928Disposed Of
In Re: three vakils of Jhansi
Allahabad High Court · (1928) 05 AHC CK 0026
High Courts23 May 1928
Narsingh Prasad Singh and Others Vs Partap Singh and Others
Allahabad High Court · AIR 1928 All 480 : (1928) ILR (All) 882
High Courts22 May 1928Dismissed
Budhu and Another Vs Udeyram and Another
Allahabad High Court · AIR 1928 All 665 : 110 Ind. Cas. 383
High Courts22 May 1928Allowed
Mt. Bachhi Kunwar Vs Ram Lakhan Mal
Allahabad High Court · AIR 1928 All 640 : 110 Ind. Cas. 390
High Courts22 May 1928
Mt. Ratan Dei Kunwar Vs Sher Singh and Others
Allahabad High Court · AIR 1929 All 260 : 114 Ind. Cas. 876
Transfer of Property Act, 1882 — Section 76(g)