High Courts20 Apr 1928Dismissed
Chandrika Lal and Others Vs Sami Nath and Another
Allahabad High Court · (1928) 04 AHC CK 0026
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,513 of 5,023
High Courts20 Apr 1928Disposed Of
Raghubir Saran and Another Vs Ram Saran and Another
Allahabad High Court · AIR 1928 All 651 : 114 Ind. Cas. 33
High Courts20 Apr 1928Dismissed
Pulandhar Singh Vs Bhagwat Singh and Others
Allahabad High Court · AIR 1928 All 547 : 114 Ind. Cas. 873
High Courts19 Apr 1928Dismissed
Mt. Nabi-un-Nissa Vs Liaqat Ali and Another
Allahabad High Court · AIR 1928 All 508 : (1928) ILR (All) 830 : 113 Ind. Cas. 723
High Courts18 Apr 1928Dismissed
Kunwar Singh and Others Vs Abdur Ali Khan and Others
Allahabad High Court · (1928) 04 AHC CK 0018
High Courts18 Apr 1928
Krishna Das and Others Vs Ram Gopal Singh and Others
Allahabad High Court · (1928) 04 AHC CK 0007
High Courts18 Apr 1928Dismissed
Partap Singh and Others Vs Nand Kishore and Others
Allahabad High Court · AIR 1928 All 591 : 113 Ind. Cas. 729
Easements Act, 1882 — Section 18
High Courts18 Apr 1928Allowed
Kunwar Singh and Others Vs Abdul Ali Khan and Others
Allahabad High Court · (1928) 04 AHC CK 0002
High Courts17 Apr 1928Dismissed
Nihal Vs Niadar Singh and Others
Allahabad High Court · 113 Ind. Cas. 440
High Courts17 Apr 1928Dismissed
Sheopal Singh Vs Durga Prasad
Allahabad High Court · AIR 1928 All 332
High Courts17 Apr 1928
Krishna Ram and Others Vs Bachchoo Lal
Allahabad High Court · 116 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts16 Apr 1928
Ali Mohammad Vs Jagannath Prasad
Allahabad High Court · 115 Ind. Cas. 453
Stamp Act, 1899 — Section 18, 35Stamp Act, 1899 — Section 18, 35Stamp Act, 1899 — Section 18, 35
High Courts10 Apr 1928Dismissed
Oudh Behari Lal and Others Vs Collector of Etah and Another
Allahabad High Court · AIR 1928 All 625
Limitation Act, 1963 — Section 28
High Courts10 Apr 1928
Ram Narain and Another Vs Mt. Nandrani Kunwar and Others
Allahabad High Court · AIR 1929 All 128 : (1928) ILR (All) 823 : 114 Ind. Cas. 868
High Courts05 Apr 1928Disposed Of
Ghafoor Khan and Others Vs Emperor
Allahabad High Court · AIR 1928 All 334 : 118 Ind. Cas. 524
High Courts02 Apr 1928Disposed Of
Anrudh Kumar and Another Vs Lachhmi Chand
Allahabad High Court · AIR 1928 All 500 : (1928) ILR (All) 818
High Courts28 Mar 1928
Gaya Prasad and Others Vs Babu Ram and Another
Allahabad High Court · (1928) 03 AHC CK 0008
High Courts28 Mar 1928
Mt. Mukhtari Vs Harbans Singh
Allahabad High Court · AIR 1928 All 614 : 118 Ind. Cas. 172
Agra Tenancy Act, 1926 — Section 167
High Courts27 Mar 1928Disposed Of
Ram Charan Banwari Lal Vs Kishori Lal Ram Sarup
Allahabad High Court · AIR 1929 All 50
Civil Procedure Code, 1908 (CPC) — Section 115, 24