High Courts07 Jun 1927
Mathura Kurmi Vs Jagdeo Singh and Others
Allahabad High Court · AIR 1928 All 61 : (1928) ILR (All) 208
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,526 of 5,023
High Courts06 Jun 1927Disposed Of
Balmukund and Another Vs Tula Ram and Others
Allahabad High Court · AIR 1928 All 720 : (1928) ILR (All) 394 : 113 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Jun 1927Dismissed
Gainda and Another Vs Hazari Lal and Another
Allahabad High Court · AIR 1928 All 96 : 108 Ind. Cas. 704
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38
High Courts06 Jun 1927Dismissed
(Diwan) Balwant Singh and Others Vs Kunwar Partap Singh
Allahabad High Court · (1927) 06 AHC CK 0023
High Courts06 Jun 1927Allowed
Nisar Husain and Another Vs Sundar Lal and Others
Allahabad High Court · (1927) 06 AHC CK 0022
High Courts06 Jun 1927
Kamta Singh Vs Bhagwan Das and Others
Allahabad High Court · AIR 1928 All 98 : (1928) ILR (All) 199
High Courts02 Jun 1927
Mangu Vs Emperor
Allahabad High Court · AIR 1928 All 22 : (1928) ILR (All) 186
Penal Code, 1860 (IPC) — Section 215
High Courts02 Jun 1927
Mt. Beti and Another Vs Sikhdar Singh and Others
Allahabad High Court · (1927) 06 AHC CK 0004
High Courts01 Jun 1927Dismissed
Sripat Narain Singh and Others Vs Gahbar Rai
Allahabad High Court · (1927) 06 AHC CK 0026
High Courts01 Jun 1927
Ganga Sahai and Another Vs Nihal Singh and Others
Allahabad High Court · (1927) 06 AHC CK 0018
High Courts27 May 1927Disposed Of
Bohra Sri Ram Vs Jwala Shanker Sahai and Others
Allahabad High Court · AIR 1927 All 775 : (1928) ILR (All) 178
Agra Pre-emption Act, 1922 — Section 1(3)
High Courts27 May 1927Dismissed
Deo Narain Singh and Others Vs Jagat Narain Singh and Others
Allahabad High Court · AIR 1927 All 662 : 103 Ind. Cas. 237
Agra Tenancy Act, 1926 — Section 20
High Courts27 May 1927Dismissed
Naipal Vs Bans Gopal Singh and Another
Allahabad High Court · AIR 1927 All 713 : 103 Ind. Cas. 289
Contract Act, 1872 — Section 69
High Courts27 May 1927
Bank of Upper India Ltd. Vs Fanny Skinner and Others
Allahabad High Court · AIR 1927 All 681 : (1928) ILR (All) 173 : 103 Ind. Cas. 293
Companies Act, 1956 — Section 179, 215
High Courts27 May 1927
Mahabir Prasad and Another Vs Mohammad Ali Khan and Others
Allahabad High Court · AIR 1927 All 704 : 103 Ind. Cas. 229
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts26 May 1927
Puttu Lal and Another Vs Ram Chandar and Another
Allahabad High Court · (1927) 05 AHC CK 0038
High Courts26 May 1927Allowed
Ishri Prasad Vs Sri Ram
Allahabad High Court · AIR 1927 All 510 : (1928) ILR (All) 270
High Courts26 May 1927
Kanhaiya Lal Vs Ramjas Das and Another
Allahabad High Court · AIR 1927 All 782 : 103 Ind. Cas. 268
High Courts25 May 1927Dismissed
Murli Pathak Vs King-Emperor
Allahabad High Court · (1927) 05 AHC CK 0064