High Courts10 May 1927Dismissed
Shiam Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 516 : 103 Ind. Cas. 108
Arms Act, 1959 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 102, 103, 165
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,529 of 5,023
High Courts10 May 1927
Bhagwandas Singh and Others Vs Pinjra Pole Pashu Anathalaya
Allahabad High Court · (1927) 05 AHC CK 0020
High Courts10 May 1927
Munna Lal Vs Mt. Nanhi
Allahabad High Court · AIR 1927 All 756(1) : 103 Ind. Cas. 385
High Courts09 May 1927Disposed Of
In Re: Shib Lal Ganga Ram
Allahabad High Court · AIR 1927 All 703 : (1928) ILR (All) 98 : 103 Ind. Cas. 477
High Courts09 May 1927Dismissed
Manbahal Rai and Others Vs Ram Ghulam Pandey
Allahabad High Court · AIR 1927 All 633 : 103 Ind. Cas. 43
Easements Act, 1882 — Section 52
High Courts09 May 1927Disposed Of
Ram Prasad and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1927 All 559 : (1928) ILR (All) 107 : 103 Ind. Cas. 326
High Courts09 May 1927
Devi Chand Vs Pirbhu Lal
Allahabad High Court · AIR 1927 All 628
Limitation Act, 1963 — Section 14
High Courts09 May 1927Disposed Of
Mt. Haidari Begum and Others Vs Thakur Lakshmi Narainji Maharaj and Others
Allahabad High Court · AIR 1927 All 636 : (1928) ILR (All) 101 : 103 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts06 May 1927Dismissed
Girwar Lal Vs Kallan
Allahabad High Court · AIR 1927 All 509 : 103 Ind. Cas. 286
High Courts06 May 1927
Kundan Lal Vs Bisheshar Dayal and Others
Allahabad High Court · AIR 1927 All 734 : (1928) ILR (All) 95 : 103 Ind. Cas. 165
Transfer of Property Act, 1882 — Section 55(2)
High Courts05 May 1927Disposed Of
Mashal Singh Vs Ahmad Husain and Others
Allahabad High Court · AIR 1927 All 534 : (1928) ILR (All) 86 : 103 Ind. Cas. 363
Specific Relief Act, 1877 — Section 9
High Courts05 May 1927Allowed
Subhan Ali Vs Chittu and Another
Allahabad High Court · (1927) 05 AHC CK 0041
High Courts05 May 1927
Ram Surat Singh and Others Vs Badri Narain Singh and Another
Allahabad High Court · AIR 1927 All 799(1) : (1928) ILR (All) 89
Limitation Act, 1963 — Article 142, 144
High Courts04 May 1927Dismissed
Haji Mohammad Said Khan Vs Kunwar Darshan Singh and Others
Allahabad High Court · AIR 1927 All 835
High Courts04 May 1927Allowed
Tirlok and Others Vs King-Emperor
Allahabad High Court · AIR 1927 All 660 : (1928) ILR (All) 71
Criminal Procedure Code, 1898 (CrPC) — Section 110, 256
High Courts04 May 1927
Haji Muhammad Said Khan Vs Rai Bahadur Kunwar Darshan Singh and Others
Allahabad High Court · (1928) ILR (All) 75 : 103 Ind. Cas. 116
High Courts04 May 1927
Pyare Lal and Others Vs Firm Meena Mal-Bal Kishen Das
Allahabad High Court · AIR 1927 All 621 : (1928) ILR (All) 82
Contract Act, 1872 — Section 73, 88
High Courts02 May 1927Allowed
Man Singh and Another Vs Chunni Singh and Others
Allahabad High Court · (1927) 05 AHC CK 0054
High Courts02 May 1927
(Bhaiya) Sanoman Singh and Others Vs Raja Ram and Others
Allahabad High Court · AIR 1927 All 848 : (1928) ILR (All) 68
Civil Procedure Code, 1908 (CPC) — Section 144