High Courts02 May 1927Dismissed
Bhaiya Sanoman Singh and Others Vs Raja Ram and Others
Allahabad High Court · (1927) 05 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,530 of 5,023
High Courts29 Apr 1927Dismissed
Kishen Lal Vs Ram Lal and Others
Allahabad High Court · AIR 1927 All 696 : (1928) ILR (All) 59 : 103 Ind. Cas. 399
High Courts29 Apr 1927Dismissed
Bhusi Rai Vs Ganesh Rai and Others
Allahabad High Court · (1927) 04 AHC CK 0050
High Courts29 Apr 1927
Dongar Singh and Others Vs Bhopat Singh and Others
Allahabad High Court · AIR 1927 All 692 : 103 Ind. Cas. 421
High Courts29 Apr 1927
Kundan Lal Vs Amar Singh and Others
Allahabad High Court · AIR 1927 All 664 : (1928) ILR (All) 61 : 103 Ind. Cas. 123
High Courts28 Apr 1927Allowed
Baij Nath Prasad and Others Vs Narain Prasad and Others
Allahabad High Court · (1927) 04 AHC CK 0046
High Courts28 Apr 1927Dismissed
Launjari Chaube Vs Parsotam Chaube
Allahabad High Court · AIR 1927 All 503 : 103 Ind. Cas. 634
High Courts28 Apr 1927
Nand Kishore Vs Emperor
Allahabad High Court · AIR 1927 All 783
Penal Code, 1860 (IPC) — Section 506
High Courts28 Apr 1927
Shoember Singh and Another Vs Shoember Singh
Allahabad High Court · AIR 1927 All 780 : (1928) ILR (All) 55 : 103 Ind. Cas. 128
High Courts27 Apr 1927Disposed Of
Thakur Jaikaran Singh and Others Vs Sheo Kumar Singh and Another
Allahabad High Court · AIR 1927 All 747 : (1928) ILR (All) 36 : 103 Ind. Cas. 370
High Courts27 Apr 1927Dismissed
L. Parsotam Saran Vs B. Barhma Nand and Others
Allahabad High Court · (1927) 04 AHC CK 0040
High Courts27 Apr 1927Dismissed
Bakhtawar Singh and Others Vs Balwant Singh
Allahabad High Court · AIR 1927 All 599
Court of Wards Act — Section 17
High Courts27 Apr 1927Dismissed
Lodai or Lodi Vs Emperor
Allahabad High Court · AIR 1927 All 646 : (1928) ILR (All) 34 : 103 Ind. Cas. 104
Railways Act, 1890 — Section 122
High Courts26 Apr 1927Disposed Of
Partap Narain Vs The Jute Mills
Allahabad High Court · (1928) ILR (All) 29 : 103 Ind. Cas. 382
High Courts26 Apr 1927Allowed
Girdhari Lal Vs Gobind Rai
Allahabad High Court · (1927) 04 AHC CK 0060
High Courts26 Apr 1927Allowed
Daya Ram and Another Vs Murli Dhar and Another
Allahabad High Court · (1927) 04 AHC CK 0059
High Courts26 Apr 1927Dismissed
Nizam Uddin Vs Ahmad Bhai and Co.
Allahabad High Court · AIR 1927 All 799 : 103 Ind. Cas. 365
High Courts26 Apr 1927Dismissed
Gharib Rai and Another Vs Mukh Lal Rai and Others
Allahabad High Court · (1927) 04 AHC CK 0056
High Courts26 Apr 1927Disposed Off
Pratap Narain Vs Jute Mills
Allahabad High Court · AIR 1927 All 653