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Allahabad High Court judgments

1,00,452 judgments · page 4,532 of 5,023

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High Courts20 Apr 1927

Thep Singh Vs Emperor

Allahabad High Court · (1927) 04 AHC CK 0017

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High Courts20 Apr 1927

Firm Moolchand Ram Prasad Vs The Great Indian Peninsula Railway

Allahabad High Court · (1927) ILR (All) 884 : 102 Ind. Cas. 433

Contract Act, 1872 — Section 151, 152
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High Courts20 Apr 1927

Jagwanti Vs Udit Narain and Another

Allahabad High Court · (1927) 04 AHC CK 0003

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High Courts19 Apr 1927Disposed Of

K. Nirban Singh Vs Musammat Bari Bitta and Another

Allahabad High Court · (1927) ILR (All) 873 : 103 Ind. Cas. 87

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High Courts19 Apr 1927Dismissed

Adit Narain Singh Vs Mahabir Prasad Singh and others Mahabir Prasad Singh and others Vs Adit Narain Singh

Allahabad High Court · (1927) 04 AHC CK 0068

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High Courts19 Apr 1927Dismissed

Muhammad Hasan and Another Vs King-Emperor

Allahabad High Court · AIR 1927 All 610

Penal Code, 1860 (IPC) — Section 109, 426
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High Courts19 Apr 1927Disposed Of

Har Lal Singh and Another Vs Rudra Singh and Others

Allahabad High Court · AIR 1927 All 787 : (1927) ILR (All) 869

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High Courts19 Apr 1927Dismissed

Said Ahmad and Another Vs King-Emperor

Allahabad High Court · AIR 1927 All 536 : (1927) ILR (All) 864

Penal Code, 1860 (IPC) — Section 459
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High Courts19 Apr 1927

Nirban Singh Vs Bari Bitta and Another

Allahabad High Court · AIR 1927 All 484

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High Courts19 Apr 1927

Mirza Said Ahmad and Another Vs Emperor through Ram Karan Singh and Others

Allahabad High Court · 102 Ind. Cas. 490

Penal Code, 1860 (IPC) — Section 445
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High Courts17 Apr 1927Dismissed

Parsotam Saran Vs Barhma Nand and Others

Allahabad High Court · (1927) 04 AHC CK 0070

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High Courts14 Apr 1927Dismissed

Balwant Singh and Another Vs Hardeen and Others

Allahabad High Court · AIR 1927 All 546 : 101 Ind. Cas. 804

Guardians and Wards Act, 1890 — Section 29Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 5
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High Courts14 Apr 1927Dismissed

Emperor Vs Himayatullah

Allahabad High Court · (1927) 04 AHC CK 0023

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High Courts13 Apr 1927Dismissed

Chandi Prasad Vs Mt. Jumna

Allahabad High Court · (1927) 04 AHC CK 0049

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High Courts13 Apr 1927

Madhuri Saran Vs Bishambhar Nath and Others

Allahabad High Court · AIR 1927 All 561 : (1927) ILR (All) 839

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High Courts12 Apr 1927Dismissed

Nand Kishore Vs Emperor

Allahabad High Court · 102 Ind. Cas. 557

Penal Code, 1860 (IPC) — Section 503, 506
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High Courts12 Apr 1927Allowed

Firm Ajodhia Prasad Ram Lal Vs Mahadeo Prasad and Others

Allahabad High Court · AIR 1927 All 574

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High Courts08 Apr 1927Dismissed

Jagdeo Misir and Others Vs Mahabir Tewari

Allahabad High Court · AIR 1927 All 803

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High Courts08 Apr 1927

Nari Rawat Vs Daulat Ram

Allahabad High Court · AIR 1927 All 524 : 101 Ind. Cas. 695

Civil Procedure Code, 1908 (CPC) — Section 100, 102
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High Courts07 Apr 1927Dismissed

Bhairon Shankar Singh Vs Shiam Singh and Others

Allahabad High Court · AIR 1927 All 746

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