High Courts07 Apr 1927
Brijendra Nath Vs Emperor
Allahabad High Court · AIR 1927 All 828
Penal Code, 1860 (IPC) — Section 182
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,533 of 5,023
High Courts06 Apr 1927Dismissed
Lala Mitthan Lal and Another Vs Dr. Nabi Baksh
Allahabad High Court · 102 Ind. Cas. 245
High Courts06 Apr 1927Dismissed
Parbhu Dayal Vs Emperor
Allahabad High Court · AIR 1927 All 831 : (1927) ILR (All) 825
Penal Code, 1860 (IPC) — Section 420
High Courts06 Apr 1927Allowed
Hardayal Lal and Others Vs Ganga Koeri and Another
Allahabad High Court · (1927) 04 AHC CK 0062
High Courts06 Apr 1927Disposed Of
Kallu Vs Lokmad Das and Others
Allahabad High Court · (1927) 04 AHC CK 0034
High Courts06 Apr 1927Dismissed
Mitthan Lal and Another Vs Nabi Bakhsh
Allahabad High Court · AIR 1927 All 508
High Courts06 Apr 1927Disposed Of
Bhawani and Others Vs Chaudhari Mangali Singh
Allahabad High Court · AIR 1927 All 567(1) : (1927) ILR (All) 820 : 102 Ind. Cas. 205
Transfer of Property Act, 1882 — Section 58
High Courts06 Apr 1927
Sheo Shankar Das and Another Vs Ram Tahal Koeri and Others
Allahabad High Court · (1927) 04 AHC CK 0014
High Courts04 Apr 1927Dismissed
Deoraj Misra Vs Mt. Abhai Raji
Allahabad High Court · (1927) 04 AHC CK 0032
High Courts03 Apr 1927
Sita Saran Vs Jagat and Others and Ananto and Others
Allahabad High Court · (1927) ILR (All) 815 : 102 Ind. Cas. 296
High Courts31 Mar 1927Disposed Of
Bansidhar and Others Vs B. Sampat Kumar Singh and Others
Allahabad High Court · (1927) ILR (All) 806 : 103 Ind. Cas. 417
Registration Act, 1908 — Section 17(2)
High Courts31 Mar 1927Dismissed
Tej Singh and Another Vs Ghasi Ram and Others
Allahabad High Court · (1927) 03 AHC CK 0038
High Courts31 Mar 1927Disposed Of
Bansi Dhar and Others Vs Sampat Kumar Singh and Others
Allahabad High Court · AIR 1927 All 287
High Courts31 Mar 1927
Mitthu Lal Vs Deojit and Another
Allahabad High Court · AIR 1927 All 589 : (1927) ILR (All) 809
High Courts29 Mar 1927Allowed
Lala Nand Kishore Vs Babu Ram Sarup
Allahabad High Court · 102 Ind. Cas. 144
Transfer of Property Act, 1882 — Section 36
High Courts29 Mar 1927Dismissed
Phul Singh Vs Bhojraj and Others and Jang Bahadur Singh
Allahabad High Court · (1927) ILR (All) 801 : 102 Ind. Cas. 181
Limitation Act, 1963 — Section 19
High Courts29 Mar 1927Allowed
Nand Kishore Vs Ram Sarup
Allahabad High Court · AIR 1927 All 569 : (1928) ILR (All) 18
Transfer of Property Act, 1882 — Section 36
High Courts29 Mar 1927Dismissed
Phul Singh Vs Bhojraj and Others
Allahabad High Court · AIR 1927 All 488(1)