High Courts21 Mar 1927
Jagan Nath Prasad Vs Emperor
Allahabad High Court · AIR 1927 All 825 : 101 Ind. Cas. 894
Criminal Procedure Code, 1898 (CrPC) — Section 438
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,535 of 5,023
High Courts16 Mar 1927Dismissed
Faujdar Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1927 All 597
Transfer of Property Act, 1882 — Section 83
High Courts16 Mar 1927Dismissed
Union Indian Sugar Mills Co. Ltd. Vs Brij Lal Jagannath
Allahabad High Court · AIR 1927 All 426 : (1927) ILR (All) 728
High Courts16 Mar 1927Dismissed
(Maulvi) Abdul Ghani Vs B. Chiranji Lal
Allahabad High Court · (1927) 03 AHC CK 0014
High Courts16 Mar 1927
Amolakchand Vs Bhagwan Das
Allahabad High Court · AIR 1927 All 830
Provincial Insolvency Act, 1920 — Section 29
High Courts15 Mar 1927Dismissed
Jagat Singh and Others Vs Jai Narain and Others
Allahabad High Court · AIR 1927 All 482 : (1928) ILR (All) 12 : 101 Ind. Cas. 877
High Courts15 Mar 1927Dismissed
Muhammad Askari Vs Rahmatullah and Others
Allahabad High Court · (1927) 03 AHC CK 0028
High Courts15 Mar 1927Dismissed
Rup Narain Singh Vs Jagrup Singh
Allahabad High Court · AIR 1927 All 530 : 101 Ind. Cas. 638
Cantonments Act, 1910 — Section 3
High Courts11 Mar 1927Dismissed
Rikhdeo Tewari Vs Sukhdeo Tewari and Others
Allahabad High Court · (1927) 03 AHC CK 0041
High Courts11 Mar 1927
Mohammad Shakur Vs Mt. Husani Bibi and Another
Allahabad High Court · AIR 1927 All 772 : 101 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Mar 1927
Bhola Nath and Another Vs B.B. and C.I. Railway and Another
Allahabad High Court · (1927) 03 AHC CK 0004
High Courts10 Mar 1927Disposed Of
Baz Bahadur Singh and Others Vs Raghubir Prasad and Others
Allahabad High Court · AIR 1927 All 385 : (1927) ILR (All) 707
High Courts10 Mar 1927Disposed Of
Raja Sri Krishna Dutta Dube Bahadur Vs Ram Achhaiber Rai and Others
Allahabad High Court · AIR 1927 All 491 : (1927) ILR (All) 711 : 102 Ind. Cas. 261
High Courts10 Mar 1927Dismissed
Mt. Khallo Vs Jawala Prasad and Others
Allahabad High Court · AIR 1927 All 538 : 101 Ind. Cas. 759
Contract Act, 1872 — Section 16, 74
High Courts10 Mar 1927
Jiwan Singh and Another Vs Sheodan Singh and Another
Allahabad High Court · (1927) 03 AHC CK 0009
High Courts09 Mar 1927Dismissed
Bhagwan Dat Shastri and Another Vs Raja Ram
Allahabad High Court · AIR 1927 All 406 : (1927) ILR (All) 705
High Courts08 Mar 1927Dismissed
Mt. Bibi Ramji Vs Karim
Allahabad High Court · AIR 1927 All 544 : 101 Ind. Cas. 630
High Courts07 Mar 1927Dismissed
Abdul Ghafur and Others Vs Kamal Uddin and Others
Allahabad High Court · (1927) ILR (All) 689 : 102 Ind. Cas. 155
Agra Pre-emption Act, 1922 — Section 17Registration Act, 1908 — Section 60
High Courts07 Mar 1927Dismissed
Abdullah and Another Vs Secretary of State and Another
Allahabad High Court · AIR 1927 All 532 : (1927) ILR (All) 701
Co-operative Societies Act, 1912 — Section 42
High Courts07 Mar 1927Dismissed
Abdul Ghafur and Others Vs Kamaluddin and Others
Allahabad High Court · AIR 1927 All 441