High Courts23 Feb 1927Dismissed
Tamiz Bano Vs Nand Kishore and Another
Allahabad High Court · AIR 1927 All 459 : (1927) ILR (All) 645 : 101 Ind. Cas. 507
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,537 of 5,023
High Courts21 Feb 1927Dismissed
Pandit Lachhmi Narain Achary Vs Mitthu Bhagat and Others
Allahabad High Court · 101 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13, 73
High Courts21 Feb 1927Disposed Of
Kishori Lal Makundi Lal Vs Jauhari Mal and Another
Allahabad High Court · 103 Ind. Cas. 221
High Courts21 Feb 1927Disposed Of
Kishori Lal, Makundi Lal Vs Jauhari Mal and Another
Allahabad High Court · AIR 1927 All 436
High Courts21 Feb 1927Dismissed
Lachmi Narain Achary Vs Mitthu Bhagat and Others
Allahabad High Court · AIR 1927 All 467 : (1927) ILR (All) 636
High Courts18 Feb 1927Allowed
Amar Singh and Another Vs Gobind Ram and Another
Allahabad High Court · AIR 1927 All 717 : (1927) ILR (All) 606 : 101 Ind. Cas. 501
High Courts18 Feb 1927Disposed Of
In Re: Nehal Chand, Kishori Lal of Cawnpore
Allahabad High Court · (1927) 02 AHC CK 0028
High Courts18 Feb 1927Dismissed
Jiwan Vs Matrwa and Another
Allahabad High Court · (1927) 02 AHC CK 0027
High Courts15 Feb 1927Dismissed
Ram Ratan Lal Vs Abdul Wahid Khan
Allahabad High Court · (1927) 02 AHC CK 0030
High Courts15 Feb 1927Dismissed
Jugal Kishore Vs Chari and Co. and Another
Allahabad High Court · (1927) 02 AHC CK 0012
High Courts15 Feb 1927
V.E. Smith Vs Indian Textile Company
Allahabad High Court · AIR 1927 All 413 : (1927) ILR (All) 669 : 101 Ind. Cas. 673
High Courts14 Feb 1927Dismissed
Bombay Baroda and Central India Ry. Co. Ltd. Vs Siyaji Mills Co., Ltd.
Allahabad High Court · (1927) 02 AHC CK 0014
High Courts14 Feb 1927
Lakhmi Das Vs Mt. Badla and Others
Allahabad High Court · (1927) 02 AHC CK 0008
High Courts11 Feb 1927
Iaitqad Ali and Another Vs Muhammad Bakhsh and Others
Allahabad High Court · (1927) 02 AHC CK 0003
High Courts10 Feb 1927Dismissed
Chandra Shekhar and Another Vs Amir Begam
Allahabad High Court · (1927) 02 AHC CK 0022
High Courts10 Feb 1927
(Goswami) Gordhan Lalji Maharaj Vs Bishambar Nath
Allahabad High Court · AIR 1927 All 716 : (1927) ILR (All) 597
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Feb 1927Dismissed
Mt. Bilasi and Another Vs Bijai Narain and Others
Allahabad High Court · AIR 1927 All 566