High Courts25 Jan 1927Allowed
Khuda Bax and Others Vs Raghunandan Lal and Others
Allahabad High Court · (1927) 01 AHC CK 0063
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,539 of 5,023
High Courts25 Jan 1927Dismissed
Mt. Dhiraji and Others Vs Mt. Chandra Kali
Allahabad High Court · AIR 1927 All 398
High Courts25 Jan 1927Dismissed
Gulab Rai and Another Vs Tulsi Ram
Allahabad High Court · AIR 1927 All 437 : 101 Ind. Cas. 322
High Courts24 Jan 1927Dismissed
Musammat Huseni Begam alias Masiti Begam Vs Syed Mohammad Mehdi
Allahabad High Court · 100 Ind. Cas. 673
High Courts24 Jan 1927Dismissed
Raj Narayan Pandey Vs King-Emperor
Allahabad High Court · AIR 1927 All 394 : 101 Ind. Cas. 886
High Courts24 Jan 1927Dismissed
The Upper India Rice Mills Ltd. Vs The Jaunpur Sugar Factory Ltd.
Allahabad High Court · AIR 1927 All 161 : (1927) ILR (All) 520 : 101 Ind. Cas. 224
High Courts24 Jan 1927Dismissed
Huseni Begam Vs Syed Mohammad Mehdi
Allahabad High Court · AIR 1927 All 340 : (1927) ILR (All) 547
High Courts24 Jan 1927Dismissed
Baij Nath and Another Vs Ram Bharos
Allahabad High Court · (1927) 01 AHC CK 0040
High Courts24 Jan 1927Allowed
Bhagwan Sahai Vs Nanak Chand and Others
Allahabad High Court · AIR 1927 All 336 : (1927) ILR (All) 516
High Courts21 Jan 1927Dismissed
Bhairo Lohar and Another Vs Abdul Wahab and Others
Allahabad High Court · AIR 1927 All 551 : 101 Ind. Cas. 591
High Courts21 Jan 1927Dismissed
Ram Pratab Singh and Others Vs Lal Bahadur Singh and Others
Allahabad High Court · (1927) 01 AHC CK 0052
High Courts21 Jan 1927Allowed
Badal Singh and Others Vs Debi Saran Dhar Dube
Allahabad High Court · AIR 1927 All 395 : (1927) ILR (All) 506
High Courts21 Jan 1927Allowed
Mt. Ahmadi Begam Vs Abdul Aziz and Others
Allahabad High Court · AIR 1927 All 345 : (1927) ILR (All) 503
High Courts20 Jan 1927Dismissed
Kamta Prasad Misir Vs Bhulai Misir
Allahabad High Court · 100 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Jan 1927Dismissed
Nasir Khan and Others Vs Tara Chand
Allahabad High Court · AIR 1927 All 357
High Courts20 Jan 1927Dismissed
Kampta Prasad Misir Vs Bhulai Misir
Allahabad High Court · AIR 1927 All 365
High Courts20 Jan 1927Dismissed
Raghunath Prasad and Others Vs Ram Bharose and Another
Allahabad High Court · AIR 1927 All 421
High Courts20 Jan 1927Allowed
Abdul Aziz Khan and Others Vs Muhammad Husain and Others
Allahabad High Court · AIR 1927 All 415
High Courts20 Jan 1927
Ram Singh Vs Man Singh
Allahabad High Court · AIR 1927 All 654 : (1927) ILR (All) 501
Stamp Act, 1899 — Section 3(44)