High Courts07 Mar 1927Dismissed
Bindesri Prasad and Another Vs Sat Narain Prasad and Another
Allahabad High Court · AIR 1927 All 522(1) : 101 Ind. Cas. 551
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,536 of 5,023
High Courts01 Mar 1927Disposed Of
Parshadi Lal and Others Vs Hulas Rai
Allahabad High Court · AIR 1927 All 790 : 101 Ind. Cas. 554
High Courts01 Mar 1927Dismissed
Deo Narain Singh Vs Ajodhiya Prasad and Others
Allahabad High Court · (1927) 03 AHC CK 0018
High Courts28 Feb 1927Allowed
Municipal Board of Benares Vs Shambhu Nath
Allahabad High Court · AIR 1928 All 38 : (1927) ILR (All) 686 : 101 Ind. Cas. 524
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts28 Feb 1927Dismissed
Mata Prasad Vs Jokhu
Allahabad High Court · AIR 1927 All 470 : 102 Ind. Cas. 339
High Courts28 Feb 1927Dismissed
Lachman Das and Another Vs Ram Prasad and Others
Allahabad High Court · AIR 1927 All 422 : (1927) ILR (All) 680
High Courts28 Feb 1927
Mohammad Yusuf Vs Mohammad Ismail and Others
Allahabad High Court · AIR 1927 All 414
High Courts25 Feb 1927Dismissed
Musammat Muradan Vs Raghunandan Prasad and Others
Allahabad High Court · 102 Ind. Cas. 287
Limitation Act, 1963 — Article 92
High Courts25 Feb 1927Dismissed
Shagun Chand and Another Vs Data Ram and Others
Allahabad High Court · (1927) 02 AHC CK 0023
High Courts25 Feb 1927Allowed
Mathra Prasad Vs G.I.P. Ry. Co.
Allahabad High Court · (1927) 02 AHC CK 0021
High Courts25 Feb 1927
Mt. Muradan Vs Raghunandan Prasad and Others
Allahabad High Court · AIR 1927 All 826
Limitation Act, 1963 — Article 92
High Courts25 Feb 1927
Syed Mohammad Vs Jaitul Bibi and Others
Allahabad High Court · (1927) 02 AHC CK 0001
High Courts24 Feb 1927Dismissed
Mt. Hafizan and Others Vs Chhakko Lal and Another
Allahabad High Court · AIR 1927 All 779 : 101 Ind. Cas. 526
High Courts24 Feb 1927Dismissed
Kali Charan Sharma Vs Emperor
Allahabad High Court · AIR 1927 All 649 : (1927) ILR (All) 856
Criminal Procedure Code, 1898 (CrPC) — Section 99BPenal Code, 1860 (IPC) — Section 153A
High Courts24 Feb 1927
Mohammad Karamat Ali Khan Vs Ganeshi Lal and Another
Allahabad High Court · AIR 1927 All 552 : (1927) ILR (All) 658 : 101 Ind. Cas. 516
High Courts24 Feb 1927Dismissed
Jadunandan Rai Vs Bindeshri Rai and Another
Allahabad High Court · AIR 1927 All 434 : (1927) ILR (All) 655 : 101 Ind. Cas. 497
High Courts24 Feb 1927Partly Allowed
Mt. Chunmun Kuari Vs Jagotbali and Others
Allahabad High Court · (1927) 02 AHC CK 0016
High Courts24 Feb 1927Dismissed
Gulab Shanker and Another Vs Mul Chand-Nimi Chand
Allahabad High Court · AIR 1927 All 444 : 101 Ind. Cas. 57
High Courts23 Feb 1927Allowed
Tulshi Ram Vs Bishnath Prasad and Others
Allahabad High Court · (1927) 02 AHC CK 0040
High Courts23 Feb 1927
Darbari Lal and Another Vs Mahbub Ali Mian and Others
Allahabad High Court · AIR 1927 All 538(1) : (1927) ILR (All) 640 : 101 Ind. Cas. 513