High Courts05 Apr 1929Dismissed
Mohammad Najaf and Others Vs Badri Narain Prasad and Others
Allahabad High Court · AIR 1929 All 658 : 118 Ind. Cas. 719
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,492 of 5,024
High Courts05 Apr 1929Disposed Of
Sakina Bibi and Another Vs Sairi Bibi and Others
Allahabad High Court · AIR 1929 All 500 : 122 Ind. Cas. 867
High Courts05 Apr 1929Dismissed
Pitambar Das Vs Punna and Another
Allahabad High Court · AIR 1929 All 511
High Courts05 Apr 1929Disposed Of
Bhagwan Singh Vs Tasadduq Husain and Others
Allahabad High Court · AIR 1929 All 549
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts05 Apr 1929Dismissed
Saiduddin Vs Mohiuddin and Another
Allahabad High Court · AIR 1929 All 556
High Courts05 Apr 1929Allowed
In Re: Kajori Mal Kalyan Mal of General Ganj
Allahabad High Court · AIR 1930 All 209 : 122 Ind. Cas. 741
High Courts05 Apr 1929
Sheo Prasad and Another Vs Sanaullah and Another
Allahabad High Court · AIR 1929 All 558
High Courts04 Apr 1929Dismissed
Babu Ram Singh and Others Vs Subhan Mochi and Another
Allahabad High Court · AIR 1929 All 519
Contract Act, 1872 — Section 187
High Courts04 Apr 1929
Man Singh Vs Guman Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0029
High Courts03 Apr 1929
Brahmdeo and Others Vs Dubri Rai and Others
Allahabad High Court · (1929) 04 AHC CK 0004
High Courts22 Mar 1929Dismissed
Har Chand and Another Vs Dewan Singh and Others
Allahabad High Court · AIR 1929 All 550 : 117 Ind. Cas. 832
Evidence Act, 1872 — Section 157Evidence Act, 1872 — Section 157Evidence Act, 1872 — Section 157
High Courts22 Mar 1929Disposed Of
Muhammad Abdul Karim Khan and Others Vs Bishan Sahai and Others
Allahabad High Court · AIR 1930 All 9 : 121 Ind. Cas. 387
High Courts22 Mar 1929
Genda Mal Vs Narsingh Das
Allahabad High Court · AIR 1929 All 553
Civil Procedure Code, 1908 (CPC) — Section 104(2)Civil Procedure Code, 1908 (CPC) — Section 104(2)Civil Procedure Code, 1908 (CPC) — Section 104(2)
High Courts21 Mar 1929Dismissed
Nadir Shah Vs The Municipal Board
Allahabad High Court · 121 Ind. Cas. 394
Limitation Act, 1963 — Section 29
High Courts20 Mar 1929Dismissed
In Re: Stamp Reference (Jangilal)
Allahabad High Court · (1929) 03 AHC CK 0030
High Courts20 Mar 1929
Partap Singh Vs Hemraj and Others
Allahabad High Court · AIR 1929 All 497 : 118 Ind. Cas. 521
Limitation Act, 1963 — Section 26
High Courts19 Mar 1929Dismissed
Mohammad Sher Khan Vs Amjad Husain and Others
Allahabad High Court · (1929) 03 AHC CK 0040
High Courts19 Mar 1929
Fazal Ahmad Vs R.B.S. Har Prasad and Others
Allahabad High Court · (1929) 03 AHC CK 0026