High Courts18 Mar 1929Partly Allowed
Gomti Singh Vs Anari Kuar and Others
Allahabad High Court · AIR 1929 All 492 : 118 Ind. Cas. 152
Transfer of Property Act, 1882 — Section 10
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,493 of 5,024
High Courts18 Mar 1929Dismissed
Ejaz Ahmad and Others Vs Saghir Bano and Others
Allahabad High Court · (1929) 03 AHC CK 0034
High Courts16 Mar 1929Allowed
Secy. of State Vs Har Charan Das and Another
Allahabad High Court · (1929) 03 AHC CK 0041
High Courts16 Mar 1929
Jadunandan Singh Vs Bechan Koeri and Others
Allahabad High Court · AIR 1929 All 442
High Courts16 Mar 1929
Chhotey Lal Vs Manzur Ahmad and Another
Allahabad High Court · AIR 1929 All 439
High Courts16 Mar 1929
The Empire Engineering Co. Branch of The British India Corporation Ltd. Cawnpore Vs The Municipal Board Bareilly
Allahabad High Court · 119 Ind. Cas. 853
Contract Act, 1872 — Section 118, 73
High Courts15 Mar 1929Dismissed
Sahu Lal Chand Vs L. Ram Chandra and Others
Allahabad High Court · AIR 1929 All 462 : (1929) ILR (All) 842
Agra Pre-emption Act, 1922 — Section 11
High Courts15 Mar 1929
Sadho Kandu Vs Mt. Jhinka Kuer and Another
Allahabad High Court · AIR 1929 All 456
Penal Code, 1860 (IPC) — Section 323, 379
High Courts12 Mar 1929Dismissed
Musammat Kamela Bibi Vs Sheikh Baqar Husain and Another and Musammat Khatun Bibi and Others
Allahabad High Court · 118 Ind. Cas. 168
High Courts12 Mar 1929
Nand Kishore Rai Vs B. Ganesh Prasad Rai and Others
Allahabad High Court · (1929) 03 AHC CK 0028
High Courts12 Mar 1929
Nankoo Ahir Vs Bhagelu Ahir and Others
Allahabad High Court · AIR 1929 All 347
High Courts12 Mar 1929
(Lala) Gopi Chand Vs Jodhraj Deojit and Others
Allahabad High Court · AIR 1929 All 458
Transfer of Property Act, 1882 — Section 53
High Courts12 Mar 1929
Mirza Mal Bhagwan Das Vs Rameshar and Others
Allahabad High Court · (1929) 03 AHC CK 0019
High Courts07 Mar 1929Dismissed
Rikhab Kumar and Another Vs Trivedi and Co.
Allahabad High Court · AIR 1929 All 455 : (1929) ILR (All) 874
Arbitration Act, 1940 — Section 19
High Courts07 Mar 1929
Mithan Lal Vs Maya Devi and Others
Allahabad High Court · (1929) 03 AHC CK 0016
High Courts07 Mar 1929
Rameshar Prasad Lal Vs Ghisiawan Prasad and Others
Allahabad High Court · (1929) 03 AHC CK 0014
High Courts07 Mar 1929
Baldeo Prasad Shukul Vs Sukhdeo Prasad Shukul
Allahabad High Court · AIR 1929 All 485 : 121 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts06 Mar 1929Dismissed
Mahadeo Bharthi Vs Mahadeo Rai and Another
Allahabad High Court · (1929) 03 AHC CK 0043