High Courts01 Mar 1929
Khooti and Others Vs Kishori Lal and Another
Allahabad High Court · AIR 1929 All 512
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,494 of 5,023
High Courts01 Mar 1929
Sita Ram and Others Vs Thakur Prasad
Allahabad High Court · (1929) 03 AHC CK 0007
High Courts28 Feb 1929
Angan Lal and Others Vs Saran Behari Lal and Others
Allahabad High Court · AIR 1929 All 503 : (1929) ILR (All) 799 : 121 Ind. Cas. 221
Contract Act, 1872 — Section 62
High Courts28 Feb 1929
Mohammad Raza Ali Khan Vs Mohammud Israr Hasan Khan
Allahabad High Court · AIR 1929 All 459 : 121 Ind. Cas. 218
High Courts27 Feb 1929Dismissed
Basira Bibi Vs Sheikh Ata Ullah
Allahabad High Court · (1929) 02 AHC CK 0073
High Courts27 Feb 1929Allowed
Debi Dayal and Others Vs Ambika Prasad and Others
Allahabad High Court · AIR 1929 All 545
Limitation Act, 1963 — Article 182Limitation Act, 1963 — Article 182Limitation Act, 1963 — Article 182
High Courts27 Feb 1929Allowed
Gauri Datt Pandey Vs Bandhu Pandey and Others
Allahabad High Court · (1929) 02 AHC CK 0056
High Courts27 Feb 1929Allowed
Babu Ram Vs Lala Ram and Others
Allahabad High Court · AIR 1929 All 415
Evidence Act, 1872 — Section 91
High Courts27 Feb 1929
Balmakund Vs Nanak Chand and Others
Allahabad High Court · AIR 1929 All 433 : 117 Ind. Cas. 828
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Feb 1929Allowed
Har Gobind and Another Vs Gitam and Others
Allahabad High Court · (1929) 02 AHC CK 0067
High Courts26 Feb 1929
Kundal Lal and Others Vs Raj Behari Lal and Others
Allahabad High Court · (1929) 02 AHC CK 0032
High Courts26 Feb 1929
Jwala Nath Vs Chhanga Mal and Others
Allahabad High Court · AIR 1929 All 553(1) : 118 Ind. Cas. 383
High Courts26 Feb 1929
Mushtaq Ahmad Vs Musammat Afzal Begam and Musammat Sardar Begam and Another
Allahabad High Court · (1929) 02 AHC CK 0001
High Courts25 Feb 1929Dismissed
Israr Hasan Khan and Another Vs Deo Narain
Allahabad High Court · AIR 1929 All 372
Specific Relief Act, 1877 — Section 22(1)
High Courts25 Feb 1929Dismissed
G. Atherton and Co. Vs S. Habib Baksh
Allahabad High Court · AIR 1929 All 390
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Feb 1929Dismissed
Umrao Singh and Others Vs Sultan Singh and Another
Allahabad High Court · AIR 1929 All 384
Transfer of Property Act, 1882 — Section 67(g)
High Courts25 Feb 1929
Municipal Board Vs Khalil-ul-rahman
Allahabad High Court · AIR 1929 All 382
Easements Act, 1882 — Section 15
High Courts25 Feb 1929
Sri Ram Lakshman Janki and Others Vs Ram Gopal and Others
Allahabad High Court · 117 Ind. Cas. 106
Agra Tenancy Act, 1926 — Section 5