High Courts12 Apr 1929
Mohammad Niaz, Ahmad Khan and Others Vs Nanhe Mal
Allahabad High Court · AIR 1929 All 615
Evidence Act, 1872 — Section 92(4)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,491 of 5,024
High Courts12 Apr 1929
(Ojha) Gurdial Singh Vs Arjun Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0020
High Courts11 Apr 1929Allowed
Kunwar Ram Krishna Vs Anand Krishna and Others
Allahabad High Court · AIR 1929 All 578 : 118 Ind. Cas. 589
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts11 Apr 1929Dismissed
Mahabir Vs Baijnath Singh and Others and Another
Allahabad High Court · (1929) 04 AHC CK 0053
High Courts11 Apr 1929Dismissed
Shanker Singh and Others Vs Emperor
Allahabad High Court · AIR 1929 All 587 : 117 Ind. Cas. 346
Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts10 Apr 1929Dismissed
Chaudhri Risal Singh Vs Baljit Singh and Others
Allahabad High Court · 126 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts10 Apr 1929Allowed
Achhaibar Misir and Another Vs Emperor
Allahabad High Court · AIR 1929 All 614 : 117 Ind. Cas. 99
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts10 Apr 1929
Ch. Resal Singh Vs Baljit Singh and Others
Allahabad High Court · AIR 1929 All 709 : (1929) ILR (All) 890
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts10 Apr 1929
Kailash Chandar Jain Vs Ram Lal
Allahabad High Court · AIR 1929 All 544
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts09 Apr 1929Dismissed
Behari Lal Vs Babu Ram and Ram Chander and Others
Allahabad High Court · (1929) 04 AHC CK 0072
High Courts09 Apr 1929Dismissed
Bahal Singh and Others Vs Mohammad Yusuf and Others
Allahabad High Court · (1929) 04 AHC CK 0052
High Courts09 Apr 1929
Sis Ram and Others Vs Emperor
Allahabad High Court · AIR 1929 All 585 : (1929) ILR (All) 888 : 118 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts08 Apr 1929Dismissed
Bhagwan Das Lachhmi Narain Vs B.N. Ry.
Allahabad High Court · AIR 1929 All 597(1) : (1929) ILR (All) 895
Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77
High Courts08 Apr 1929Dismissed
Sheo Saran Rai Vs Jaimangal Misir and Another
Allahabad High Court · AIR 1929 All 616 : 121 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts08 Apr 1929Dismissed
Budhu Pasi Vs Badlu Pasi and Others
Allahabad High Court · (1929) 04 AHC CK 0012
High Courts08 Apr 1929
Firm Bhagwan Das Lachhmi Narain Vs Bengal Nagpur Railway
Allahabad High Court · 119 Ind. Cas. 95
Railways Act, 1890 — Section 77
High Courts06 Apr 1929Dismissed
Mt. Imtiaz Bibi Vs Mt. Kabia Bibi
Allahabad High Court · (1929) 04 AHC CK 0047
High Courts05 Apr 1929Disposed Off
Sahdeo Vs Budhai and Others
Allahabad High Court · (1929) 04 AHC CK 0061