High Courts30 Apr 1929
Johari Mal and Another Vs Balmakund and Others
Allahabad High Court · AIR 1929 All 669 : (1929) ILR (All) 926 : 116 Ind. Cas. 802
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,489 of 5,024
High Courts30 Apr 1929
Dip Chand Vs Sheo Prasad and Others
Allahabad High Court · (1929) 04 AHC CK 0022
High Courts30 Apr 1929
Prohit Basant Lal and Another Vs Basanti and Others
Allahabad High Court · AIR 1929 All 551 : 117 Ind. Cas. 102
High Courts30 Apr 1929
(Thakur) Ishri Singh Vs Tejbir Singh
Allahabad High Court · AIR 1929 All 689
North Western Provinces Tenancy Act, 1901 — Section 159
High Courts29 Apr 1929
Ghura Koer Vs Bishun Ram and Others
Allahabad High Court · (1929) 04 AHC CK 0036
High Courts26 Apr 1929Dismissed
Gajadhar and Others Vs Chunni Lal and Others
Allahabad High Court · AIR 1929 All 559 : 117 Ind. Cas. 344
High Courts26 Apr 1929Dismissed
Yudhishter Lal Vs Fateh Singh and Another
Allahabad High Court · AIR 1929 All 721 : (1929) ILR (All) 901
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Apr 1929Dismissed
Faqir Chand Vs Lala Harkishun Das
Allahabad High Court · (1929) 04 AHC CK 0046
High Courts26 Apr 1929
Girwar Singh Vs Shah Ram Chander
Allahabad High Court · AIR 1929 All 586(1) : 117 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Apr 1929
Ram Sarup and Others Vs Ram Richtpal and Others
Allahabad High Court · AIR 1929 All 621 : (1929) ILR (All) 920
High Courts26 Apr 1929
Chandrika Rai Vs Srikant Rai
Allahabad High Court · AIR 1929 All 597 : (1929) ILR (All) 899 : 117 Ind. Cas. 98
High Courts25 Apr 1929Dismissed
Shiam Lal Vs Moti Ram and Others
Allahabad High Court · AIR 1929 All 666 : 118 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Apr 1929Dismissed
Chhotey Lal Vs Bansi Dhar and Others
Allahabad High Court · AIR 1929 All 699(1)
High Courts25 Apr 1929Dismissed
Pokh Pal and Another Vs Lal Madho Ram
Allahabad High Court · AIR 1930 All 302 : (1929) ILR (All) 897 : 117 Ind. Cas. 107
High Courts24 Apr 1929
Hoshiar Singh Vs Udai Ram Singh and Others
Allahabad High Court · AIR 1929 All 542 : 117 Ind. Cas. 108
Contract Act, 1872 — Section 249Contract Act, 1872 — Section 249Contract Act, 1872 — Section 249
High Courts22 Apr 1929Dismissed
Dalle Singh Vs King-Emperor
Allahabad High Court · AIR 1929 All 599(1)
High Courts22 Apr 1929Dismissed
B. Sheo Prasad Singh Vs Muffassil Bank Ltd.
Allahabad High Court · AIR 1929 All 580 : 118 Ind. Cas. 590
High Courts22 Apr 1929Dismissed
Surajmal and Another Vs Shankar and Others
Allahabad High Court · AIR 1929 All 600 : (1929) ILR (All) 885 : 117 Ind. Cas. 347