High Courts08 May 1929
Ghamandi Nath Vs Babu Lal
Allahabad High Court · AIR 1929 All 899(1) : (1929) ILR (All) 977
Penal Code, 1860 (IPC) — Section 211, 500
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,488 of 5,024
High Courts07 May 1929Dismissed
Kedar Nath Vs Ganga Ratan and Another
Allahabad High Court · AIR 1929 All 907 : 118 Ind. Cas. 667
High Courts07 May 1929Allowed
Ram Lal Sah Vs Allahabad Bank Limited
Allahabad High Court · (1929) 05 AHC CK 0036
High Courts07 May 1929Dismissed
Kishan Sarup Vs Brij Raj Singh and Another
Allahabad High Court · (1929) 05 AHC CK 0031
High Courts07 May 1929
Azam Ali Vs Emperor
Allahabad High Court · AIR 1929 All 710 : 121 Ind. Cas. 248
Penal Code, 1860 (IPC) — Section 302
High Courts07 May 1929
Harbans Singh Vs Suresh Datta Tewari
Allahabad High Court · (1929) 05 AHC CK 0009
High Courts06 May 1929
Maqbul Ahmad and Others Vs Pateshri Partab Narain Singh and Others
Allahabad High Court · (1929) 05 AHC CK 0011
High Courts04 May 1929Disposed Of
Faqira and Another Vs Emperor
Allahabad High Court · AIR 1929 All 903
Penal Code, 1860 (IPC) — Section 352
High Courts03 May 1929Dismissed
Katar Singh and Others Vs B. Bishamber Sahai and Others
Allahabad High Court · AIR 1929 All 578(1)
Transfer of Property Act, 1882 — Section 6
High Courts03 May 1929
Lalta Prasad Vs Puran Lal
Allahabad High Court · AIR 1930 All 286 : (1929) ILR (All) 974
High Courts03 May 1929
Mt. Durgawati Kunwar Vs Jagannath Prasad and Others
Allahabad High Court · AIR 1929 All 680 : 118 Ind. Cas. 663
Evidence Act, 1872 — Section 66
High Courts03 May 1929
Jhamman Lal and Others Vs Thakur Munshi Singh and Others
Allahabad High Court · 118 Ind. Cas. 666
High Courts02 May 1929Dismissed
Dudh Nath Singh Vs Mt. Munna Kuar and Others
Allahabad High Court · (1929) 05 AHC CK 0040
High Courts02 May 1929
Debi Dayal Vs Ghasita and Others
Allahabad High Court · AIR 1929 All 667
Specific Relief Act, 1877 — Section 27(b)
High Courts02 May 1929
(Kunwar) Pratap Singh Vs Mt. Sumitra and Others
Allahabad High Court · (1929) 05 AHC CK 0018
High Courts01 May 1929
Dodey Ram Vs Mt. Gulkando and Others
Allahabad High Court · (1929) 05 AHC CK 0020
High Courts01 May 1929
Ram Raj Tewari Vs Sheoraj Saithwar and Others
Allahabad High Court · (1929) 05 AHC CK 0019
High Courts01 May 1929
Sundar Lal Vs Ghissa and Others
Allahabad High Court · AIR 1929 All 589(1) : 118 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 43Transfer of Property Act, 1882 — Section 43Transfer of Property Act, 1882 — Section 43
High Courts30 Apr 1929Dismissed
Rachhpal Singh Vs Sheo Ratan Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0070
High Courts30 Apr 1929Dismissed
Rameshwar Singh and Others Vs The Kanyakubja Bank Of India Ltd. and Ram Lal and Others
Allahabad High Court · (1929) 04 AHC CK 0044