High Courts10 Jun 1929Allowed
Abhey Ram and Another Vs Jhanda and Others
Allahabad High Court · (1929) 06 AHC CK 0053
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,486 of 5,024
High Courts10 Jun 1929Dismissed
Sukhwa and Others Vs Emperor
Allahabad High Court · AIR 1929 All 707(1) : 118 Ind. Cas. 190
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jun 1929Dismissed
Mohammad Raziq-dad Khan Vs Haji Mohammad Zafaryab Khan and Others
Allahabad High Court · (1929) 06 AHC CK 0030
High Courts10 Jun 1929
Secy. of State and Another Vs Nand Ram Chhotey Lal
Allahabad High Court · (1929) 06 AHC CK 0020
High Courts10 Jun 1929
Hakim Saiyad Abdullah Vs Saiyad Ahmad and Others
Allahabad High Court · (1929) 06 AHC CK 0017
High Courts07 Jun 1929Dismissed
Anrup Misir Vs Ram Harakh Misir
Allahabad High Court · AIR 1929 All 953 : (1929) ILR (All) 998 : 122 Ind. Cas. 604
Agra Pre-emption Act, 1922 — Section 24Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts07 Jun 1929Disposed Of
J.W. Thomas Vs Hanuman Prasad
Allahabad High Court · AIR 1929 All 837 : 122 Ind. Cas. 675
Cantonments Code, 1912 — Section 271
High Courts07 Jun 1929Dismissed
Lala Baij Nath Vs Lala Kundan Lal
Allahabad High Court · (1929) 06 AHC CK 0005
High Courts06 Jun 1929Disposed Of
Mt. Sahodra Vs Badri Prasad and Others
Allahabad High Court · AIR 1929 All 737 : 122 Ind. Cas. 593
Transfer of Property Act, 1882 — Section 41
High Courts05 Jun 1929Allowed
Mansa Singh Vs Emperor
Allahabad High Court · AIR 1929 All 750 : (1929) ILR (All) 996
High Courts05 Jun 1929Dismissed
In the Goods of: Balmukand Dube
Allahabad High Court · (1929) 06 AHC CK 0047
High Courts05 Jun 1929Dismissed
In the goods of: Balmukund Dube
Allahabad High Court · (1929) 06 AHC CK 0031
High Courts04 Jun 1929Disposed Of
Sabir Husain Vs Rirasat Ghaus and Others
Allahabad High Court · AIR 1929 All 695
Transfer of Property Act, 1882 — Section 82
High Courts04 Jun 1929Dismissed
Nathu Singh and Another Vs Girwar Singh and Another
Allahabad High Court · (1929) 06 AHC CK 0038
High Courts31 May 1929Dismissed
(Lal) Behari Lal Vs Allahabad Bank, Ltd. and Another
Allahabad High Court · AIR 1929 All 664
Contract Act, 1872 — Section 135
High Courts31 May 1929
Lal Behari Lal Vs The Allahabad Bank Ltd. Cawnpore and Jagannath
Allahabad High Court · 122 Ind. Cas. 602
Contract Act, 1872 — Section 132Evidence Act, 1872 — Section 92
High Courts31 May 1929
Mt. Karimunnissa Bibi Vs Mira Baksh and Others
Allahabad High Court · (1929) 05 AHC CK 0012
High Courts30 May 1929
Sri Kishan Pandey Vs Ghana Nand Joshi and Another
Allahabad High Court · AIR 1929 All 721(1) : 122 Ind. Cas. 598
Limitation Act, 1963 — Article 48