High Courts28 Jun 1929Allowed
Bohra Kanhaiya Lal Vs Girwar and Others
Allahabad High Court · (1929) 06 AHC CK 0042
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,484 of 5,024
High Courts28 Jun 1929Disposed Of
Raghubir Chaube and Another Vs Gauri Chaube and Others
Allahabad High Court · AIR 1929 All 803 : 122 Ind. Cas. 662
Agra Tenancy Act, 1926 — Section 10
High Courts28 Jun 1929Disposed Of
Punjab Sugar Mills, Co., Ltd. Vs Lachhman Prasad and Others
Allahabad High Court · AIR 1930 All 77 : (1929) ILR (All) 1046
High Courts28 Jun 1929
(Bohra) Kanhaiya Lal Vs Girwar and Others
Allahabad High Court · (1929) 06 AHC CK 0008
High Courts27 Jun 1929Dismissed
Subedar Singh Vs Komal Singh and Another
Allahabad High Court · (1929) 06 AHC CK 0048
High Courts27 Jun 1929Dismissed
Ata Karim Vs Municipal Board and Another
Allahabad High Court · AIR 1929 All 756(1)
United Provinces Municipalities Act, 1916 — Section 321
High Courts27 Jun 1929
Bhagwan Das Vs Town Mag. Budaun and Others
Allahabad High Court · (1929) 06 AHC CK 0014
High Courts27 Jun 1929Dismissed
L. Bhagwan Das Vs Town Magistrate and Others
Allahabad High Court · (1929) 06 AHC CK 0012
High Courts26 Jun 1929
Kayastha Co. Ltd. Vs Sita Ram Dubey
Allahabad High Court · (1929) 06 AHC CK 0029
High Courts26 Jun 1929
Mohammad Ibrahim Quareshi and Others Vs Syed Abdul Hamid
Allahabad High Court · AIR 1929 All 797
High Courts26 Jun 1929
Mt. Janak Dulari Vs Bishambher Nath and Others
Allahabad High Court · (1929) 06 AHC CK 0016
High Courts26 Jun 1929
Uma Shankar Lal and Others Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1929 All 854 : 118 Ind. Cas. 235
High Courts25 Jun 1929Allowed
Ram Din Hazari Lal Vs Mansa Ram Murlidhar
Allahabad High Court · AIR 1929 All 890 : (1929) ILR (All) 1027 : 122 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 64Guardians and Wards Act, 1890 — Section 30
High Courts25 Jun 1929
Mahant Shantanand Gir Vs Mahant Basudevanand Gir
Allahabad High Court · (1930) ILR (All) 619 : 119 Ind. Cas. 5
High Courts25 Jun 1929
B. Shyam Lal and Others Vs L. Badri Prasad
Allahabad High Court · (1929) 06 AHC CK 0024
High Courts25 Jun 1929
Angad Singh and Others Vs Bahadur Singh and Others
Allahabad High Court · (1929) 06 AHC CK 0019
High Courts24 Jun 1929Allowed
Dulichand Vs Emperor
Allahabad High Court · AIR 1929 All 833 : (1929) ILR (All) 1025 : 121 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts24 Jun 1929Dismissed
Collector of Ballia Vs Liladhar Bhagat
Allahabad High Court · (1929) 06 AHC CK 0040