High Courts10 Jul 1929
Reoti Lal and Another Vs Shiam Lal and Others
Allahabad High Court · AIR 1930 All 66 : (1930) ILR (All) 74 : 121 Ind. Cas. 690
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,482 of 5,024
High Courts10 Jul 1929
Suraj Pal Singh Vs Shib Lal
Allahabad High Court · AIR 1929 All 843
Provincial Insolvency Act, 1920 — Section 42(a)
High Courts10 Jul 1929
Sheo Nandan and Another Vs Mohammad Khalik and Others
Allahabad High Court · AIR 1929 All 777 : 118 Ind. Cas. 186
Transfer of Property Act, 1882 — Section 76
High Courts09 Jul 1929Dismissed
Bashir Husain Vs Mohammad Ali and Others
Allahabad High Court · AIR 1929 All 810
High Courts09 Jul 1929Allowed
Musammat Mahmuda Bibi Vs Sayed Abdul Hamid and Another
Allahabad High Court · (1929) 07 AHC CK 0048
High Courts09 Jul 1929
Shujauddin Khan Vs Mehdi Raza
Allahabad High Court · AIR 1929 All 873 : 118 Ind. Cas. 230
High Courts09 Jul 1929
Janki Kuar and Others Vs Nanda and Another
Allahabad High Court · AIR 1929 All 847 : 118 Ind. Cas. 240
High Courts09 Jul 1929
Ganeshi Lal Vs Chob Singh and Others
Allahabad High Court · AIR 1929 All 755 : 118 Ind. Cas. 657
High Courts08 Jul 1929Dismissed
Thakurji Maharaj and Others Vs Kamta Prasad and Others
Allahabad High Court · (1929) 07 AHC CK 0104
High Courts08 Jul 1929Dismissed
Emperor Vs Kajori Mal Kalyan Das
Allahabad High Court · AIR 1930 All 211
High Courts08 Jul 1929
Murli Vs Emperor
Allahabad High Court · AIR 1929 All 720 : (1930) ILR (All) 92
Uttar Pradesh Arms Rules and Orders, 1924 — Rule 35
High Courts08 Jul 1929
Sohan Lal Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1929 All 788 : 118 Ind. Cas. 239
Transfer of Property Act, 1882 — Section 54
High Courts08 Jul 1929
Sayiduddin Vs Abdul Bari
Allahabad High Court · AIR 1929 All 857
Criminal Procedure Code, 1898 (CrPC) — Section 100
High Courts05 Jul 1929Dismissed
Chotey and Others Vs Dal Chand and Another
Allahabad High Court · AIR 1929 All 862 : 118 Ind. Cas. 225
Easements Act, 1882 — Section 8
High Courts05 Jul 1929Disposed Off
Emperor Vs Ram Prasad
Allahabad High Court · AIR 1929 All 899 : (1930) ILR (All) 79
Civil Procedure Code, 1908 (CPC) — Section 113Criminal Procedure Code, 1898 (CrPC) — Section 476A, 476B
High Courts05 Jul 1929Partly Allowed
Kali Pratap Misir Vs Amla Pat Tewari and Others
Allahabad High Court · (1929) 07 AHC CK 0061
High Courts05 Jul 1929
Sahdeo Singh and Another Vs Ram Nawal Singh and Others
Allahabad High Court · AIR 1929 All 790
High Courts04 Jul 1929
Darbari Lal Vs Damodar Das
Allahabad High Court · AIR 1929 All 792 : 122 Ind. Cas. 687
High Courts04 Jul 1929
Jhabboo Misir Vs Havaldar Tewari
Allahabad High Court · AIR 1929 All 840
Provincial Small Cause Courts Act, 1887 — Section 17