High Courts18 Jul 1929Dismissed
Lala Parmeshri Das Vs Ram Sahai
Allahabad High Court · 118 Ind. Cas. 713(1)
Civil Procedure Code, 1908 (CPC) — Section 66
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,480 of 5,024
High Courts18 Jul 1929Disposed Of
Mata Din Kandu Vs Ram Lakhan Ahir and Another
Allahabad High Court · AIR 1930 All 87 : (1930) ILR (All) 153
High Courts18 Jul 1929
In Re: Muhhtar of Banares
Allahabad High Court · AIR 1929 All 655
Legal Practitioners Act, 1879 — Section 14
High Courts18 Jul 1929
Baldeo Prasad and Others Vs Bhola Nath
Allahabad High Court · (1929) 07 AHC CK 0017
High Courts18 Jul 1929
Mt. Wahidan Vs Mt. Aliman
Allahabad High Court · AIR 1929 All 844 : 118 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jul 1929Allowed
Tirbeni Misir Vs Babu Mangal Chand
Allahabad High Court · AIR 1929 All 889 : 122 Ind. Cas. 683
High Courts17 Jul 1929Dismissed
Ram Prasad Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1930 All 73
High Courts17 Jul 1929
Municipal Board Vs B. Sarkar Bahadur Johari
Allahabad High Court · AIR 1929 All 870 : (1930) ILR (All) 123 : 118 Ind. Cas. 713
High Courts17 Jul 1929
Saroop Singh Vs Narsingh and Others
Allahabad High Court · AIR 1929 All 846 : 122 Ind. Cas. 679
Civil Procedure Code, 1908 (CPC) — Section 64Transfer of Property Act, 1882 — Section 52
High Courts17 Jul 1929
Salig Ram Vs Lachmi Prasad and Others
Allahabad High Court · 131 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31Provincial Insolvency Act, 1920 — Section 18, 18(3)
High Courts17 Jul 1929
Bhullan Mal Asa Ram Vs Secy. of State and Another
Allahabad High Court · AIR 1929 All 960 : (1930) ILR (All) 126 : 122 Ind. Cas. 888
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts17 Jul 1929
Kora Mal and Another Vs Raghubir Lonia and Others
Allahabad High Court · (1929) 07 AHC CK 0009
High Courts16 Jul 1929Allowed
Lal Bahadur Vs Emperor
Allahabad High Court · AIR 1929 All 914 : (1930) ILR (All) 94
Criminal Procedure Code, 1898 (CrPC) — Section 514, 85
High Courts16 Jul 1929
Dip Chand Vs Munni Lal and Another
Allahabad High Court · AIR 1929 All 879 : (1930) ILR (All) 110 : 122 Ind. Cas. 680
Guardians and Wards Act, 1890 — Section 27, 28, 29Limitation Act, 1908 — Article 144(1)
High Courts16 Jul 1929
Gopalji Maharaj Vs Krishna Sunder Nath Kaviraj
Allahabad High Court · (1929) 07 AHC CK 0051
High Courts16 Jul 1929
Ramadhar and Another Vs Raj Narain and Others
Allahabad High Court · (1929) 07 AHC CK 0049
High Courts16 Jul 1929
Rup Kishore Vs Collector of Etah and Others
Allahabad High Court · AIR 1929 All 948 : (1930) ILR (All) 115
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2), Order 21 Rule 66
High Courts16 Jul 1929
Secy. of State Vs Bhagwan Prasad and Another
Allahabad High Court · (1929) 07 AHC CK 0006
High Courts15 Jul 1929Dismissed
M. Abdullah Khan Vs Kanhaiya and Others
Allahabad High Court · AIR 1929 All 869
Agra Tenancy Act, 1926 — Section 44
High Courts15 Jul 1929Dismissed
Baldeo and Others Vs Muloo
Allahabad High Court · 119 Ind. Cas. 8
Limitation Act, 1908 — Article 142