High Courts15 Jul 1929Allowed
Santi Lal and Another Vs Raj Narain and Another
Allahabad High Court · AIR 1929 All 858
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,481 of 5,024
High Courts15 Jul 1929
Sant Lal and Another Vs Lala Raj Narain, Creditor and Official Receiver of Agra
Allahabad High Court · 119 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
High Courts15 Jul 1929
Bhagwati Prasad and Another Vs Emperor
Allahabad High Court · AIR 1929 All 709(1)
Penal Code, 1860 (IPC) — Section 366A
High Courts12 Jul 1929Disposed Of
Sheoji Kedar and Another Vs Bamanachari
Allahabad High Court · 119 Ind. Cas. 2
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts12 Jul 1929Dismissed
Raghuraj Singh Vs Hargobind
Allahabad High Court · AIR 1929 All 845(1) : (1930) ILR (All) 88
High Courts12 Jul 1929Dismissed
L. Bal Krishna and Others Vs Ram Kishun and Others
Allahabad High Court · (1929) 07 AHC CK 0090
High Courts12 Jul 1929Dismissed
Ramji Lal Vs Firm Ram Chand-Dwarka Das and Others
Allahabad High Court · 119 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 78
High Courts12 Jul 1929Allowed
B. Hirdey Narain Vs Emperor
Allahabad High Court · (1929) 07 AHC CK 0084
High Courts12 Jul 1929
Koer Singh and Others Vs Pahalwan Singh and Others
Allahabad High Court · AIR 1929 All 864 : (1930) ILR (All) 76
Transfer of Property Act, 1882 — Section 58(c)
High Courts12 Jul 1929
Kishun Mal Vs Sakal Raj Mal
Allahabad High Court · AIR 1929 All 878 : 122 Ind. Cas. 760
High Courts12 Jul 1929
Rai Bahadur Chaudhri Raghuraj Singh Vs Hargobind
Allahabad High Court · 119 Ind. Cas. 3
Agra Tenancy Act, 1926 — Section 242(1)(a)
High Courts12 Jul 1929
Madan Kishor and Another Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1929 All 816
High Courts11 Jul 1929Allowed
Mt. Kaluiya Vs Hira
Allahabad High Court · AIR 1929 All 950
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Jul 1929
Mohammad Kamil and Others Vs Muhammad Salim and Others
Allahabad High Court · AIR 1929 All 875
High Courts11 Jul 1929
Gadhu Singh and Another Vs Bansgopal and Others
Allahabad High Court · (1929) 07 AHC CK 0023
High Courts10 Jul 1929Dismissed
Syed Muhammad Yamin Vs Babu Ganesh Prasad Singh and Another
Allahabad High Court · 118 Ind. Cas. 226
High Courts10 Jul 1929Dismissed
Beni Din and Others Vs Ram Naresh and Another
Allahabad High Court · (1929) 07 AHC CK 0097