High Courts04 Jul 1929
Askari Husain Vs L. Chunni Lal and Others
Allahabad High Court · (1929) 07 AHC CK 0055
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,483 of 5,024
High Courts04 Jul 1929
Moti Lal Agarhari Vs Champa Lal
Allahabad High Court · AIR 1929 All 795 : 118 Ind. Cas. 237
Limitation Act, 1963 — Article 182
High Courts04 Jul 1929
Jhabboo Misir Vs Hawaldar Tewari
Allahabad High Court · (1930) ILR (All) 158 : 122 Ind. Cas. 658
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts04 Jul 1929
Amir Ullah and Another Vs Mt. Taqdirunnissa Bibi and Others
Allahabad High Court · AIR 1929 All 798 : 118 Ind. Cas. 234
High Courts04 Jul 1929Allowed
Syed Askari Husain Vs Lala Chunnilal and Others
Allahabad High Court · (1929) 07 AHC CK 0002
High Courts03 Jul 1929Disposed Of
Ramdas Rai Vs Ram Sarup and Others
Allahabad High Court · AIR 1929 All 799 : 118 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts03 Jul 1929
Chakrapan Vs Emperor
Allahabad High Court · AIR 1930 All 319 : (1930) ILR (All) 91
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts03 Jul 1929
Secy. of State Vs B. Harbans Prasad Vaish
Allahabad High Court · AIR 1929 All 848 : (1930) ILR (All) 81 : 122 Ind. Cas. 669
High Courts02 Jul 1929Dismissed
Ram Saran Das Vs Bhagwan Singh and Others
Allahabad High Court · (1929) 07 AHC CK 0102
High Courts02 Jul 1929
Sri Murat Ram Janki Birajman Mandir Vs Gorey Lal and Others
Allahabad High Court · 118 Ind. Cas. 233
Agra Pre-emption Act, 1922 — Section 7
High Courts02 Jul 1929
Babu Ram Dubey and Another Vs Har Narain Dube and Others
Allahabad High Court · 119 Ind. Cas. 110
High Courts02 Jul 1929
(Babu) Ram Dubey and Another Vs Har Narain Dubey and Others
Allahabad High Court · AIR 1929 All 799(1)
High Courts02 Jul 1929
Banwari Lal and Another Vs Ram Nath
Allahabad High Court · (1929) 07 AHC CK 0008
High Courts02 Jul 1929
Abdus Samad Vs Abdur Rauf and Another
Allahabad High Court · AIR 1929 All 780 : 118 Ind. Cas. 229
High Courts01 Jul 1929Dismissed
Babu Ram Vs Jograj Singh and Another
Allahabad High Court · AIR 1930 All 76 : 118 Ind. Cas. 375
High Courts01 Jul 1929
Mt. Dulari Vs Edward Thelwal and Another
Allahabad High Court · AIR 1929 All 761(1) : 122 Ind. Cas. 664
High Courts28 Jun 1929Dismissed
Mt. Ajaib Vs Noor Khan and Others
Allahabad High Court · AIR 1929 All 808 : 118 Ind. Cas. 709
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts28 Jun 1929Dismissed
Bhikam Prasad Vs Rani Indumati
Allahabad High Court · (1929) 06 AHC CK 0056
High Courts28 Jun 1929Dismissed
Jeot Ram Chaudhari Vs Mt. Lauji and Another
Allahabad High Court · (1929) 06 AHC CK 0055
High Courts28 Jun 1929Dismissed
Jugul Kishore Vs Banwari Lal and Others
Allahabad High Court · AIR 1929 All 791 : (1929) ILR (All) 1053
Transfer of Property Act, 1882 — Section 55(1)(g)