High Courts24 Jun 1929
Abdul Rahim Vs Mohammad Salim
Allahabad High Court · AIR 1929 All 868 : 118 Ind. Cas. 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,485 of 5,024
High Courts24 Jun 1929
Collector of Ballia Vs Benaik Pershad Pandey and Others
Allahabad High Court · AIR 1929 All 759(1) : 122 Ind. Cas. 745
Court of Wards Act, 1912 — Section 16
High Courts22 Jun 1929Disposed Of
Ram Khelawan Singh and Others Vs Maharajah of Benares
Allahabad High Court · AIR 1930 All 15
High Courts22 Jun 1929
Ram Chander and Others Vs Sher Ali and Another
Allahabad High Court · AIR 1929 All 779 : 118 Ind. Cas. 42
Easements Act, 1882 — Section 4
High Courts16 Jun 1929
Bhagwan Das and Others Vs Sheikh Zamurrad Husain and Another
Allahabad High Court · 119 Ind. Cas. 833
Easements Act, 1882 — Section 18
High Courts14 Jun 1929Dismissed
Govind Ram and Others Vs Gokul and Others
Allahabad High Court · (1929) 06 AHC CK 0057
High Courts14 Jun 1929Allowed
Jagdeo Singh and Others Vs Kesho Prasad Singh
Allahabad High Court · AIR 1929 All 735 : (1929) ILR (All) 1020 : 118 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jun 1929Dismissed
Bal Kishan Vs Chhidda and Others
Allahabad High Court · (1929) 06 AHC CK 0046
High Courts14 Jun 1929Dismissed
Bhagwan Prasad Vs Madan Murari Lal and Others
Allahabad High Court · AIR 1929 All 811
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jun 1929
Kunj Lal and Another Vs Munshi Batuk Prasad
Allahabad High Court · 120 Ind. Cas. 552
Contract Act, 1872 — Section 135
High Courts14 Jun 1929
Mahadeo Prasad Vs Khubi Ram
Allahabad High Court · AIR 1929 All 793 : (1929) ILR (All) 1023 : 118 Ind. Cas. 189
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jun 1929
Ram Ratan Vs Ram Lal Singh and Another
Allahabad High Court · AIR 1929 All 759 : 118 Ind. Cas. 188
Oaths Act, 1969 — Section 9
High Courts13 Jun 1929
Balbhaddar Prasad Vs Mt. Bitto
Allahabad High Court · AIR 1929 All 754 : (1929) ILR (All) 1016 : 118 Ind. Cas. 188
Transfer of Property Act, 1882 — Section 83
High Courts13 Jun 1929
Ram Chander Vs Tej Singh and Others
Allahabad High Court · (1929) 06 AHC CK 0009
High Courts11 Jun 1929Allowed
Ramnath Vs Emperor
Allahabad High Court · AIR 1930 All 450
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 1929
Bhola Nath Vs Raghunath Das Mithan Lal and Others
Allahabad High Court · (1929) 06 AHC CK 0027
High Courts11 Jun 1929
Sharafat Ali Vs Mt. Bhagwati and Others
Allahabad High Court · AIR 1929 All 763 : (1930) ILR (All) 84 : 122 Ind. Cas. 678
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts11 Jun 1929
Nathu Vs Emperor
Allahabad High Court · AIR 1929 All 855 : 118 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 1929
Ram Nath Vs Emperor
Allahabad High Court · 125 Ind. Cas. 767
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302