COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,487 of 5,024

High Courts29 May 1929

Balkishen Vs Emperor

Allahabad High Court · (1929) 05 AHC CK 0028

High Courts28 May 1929

Surjan Kunwari Vs Shantanand Gir and Another

Allahabad High Court · AIR 1929 All 905(1) : 118 Ind. Cas. 191

High Courts17 May 1929Partly Allowed

L. Hudson Vs Official Liquidator of Dehra Dun Mossoorie Electric Tramway Co.

Allahabad High Court · AIR 1929 All 826 : 121 Ind. Cas. 693

Companies Act, 1879 — Section 7Companies Act, 1913 — Section 235

High Courts17 May 1929

Piare Lal and Others Vs Jhabba Lal

Allahabad High Court · AIR 1929 All 668 : (1929) ILR (All) 994 : 122 Ind. Cas. 602

High Courts17 May 1929

Govind Singh Vs Manglu and Others

Allahabad High Court · (1929) 05 AHC CK 0002

High Courts16 May 1929

Bhagwan Das and Others Vs Zamurrad Husain and Another

Allahabad High Court · AIR 1929 All 676 : (1929) ILR (All) 986

Easements Act, 1882 — Section 18(b)

High Courts15 May 1929Dismissed

Jagmohan Singh and Others Vs Ram Khilawan Dube and Others

Allahabad High Court · (1929) 05 AHC CK 0041

High Courts15 May 1929Dismissed

Natha Ram Vs Ram Gir and Others

Allahabad High Court · (1929) 05 AHC CK 0027

High Courts14 May 1929Allowed

Chodhey Lal Murlidhar Vs Commissioner of Income Tax

Allahabad High Court · AIR 1932 All 471

Income Tax Act, 1922 — Section 66(2)

High Courts14 May 1929

Zafer Ali Vs Kanti Prakash

Allahabad High Court · (1929) 05 AHC CK 0039

High Courts14 May 1929Dismissed

Gajram Singh and Another Vs Balwant Singh and Another

Allahabad High Court · AIR 1929 All 702

North Western Provinces Tenancy Act, 1901 — Section 165

High Courts14 May 1929

Abdul Hakim and Another Vs Mukarram Ali and Another

Allahabad High Court · (1929) 05 AHC CK 0024

High Courts13 May 1929Disposed Off

Zafar Ahsan and Others Vs Zubaida Khatun and Others

Allahabad High Court · AIR 1929 All 604 : 121 Ind. Cas. 398

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4

High Courts13 May 1929

Asa Ram and Another Vs Karam Singh and Others

Allahabad High Court · AIR 1929 All 586 : (1929) ILR (All) 983

Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25

High Courts10 May 1929

Chandu Mal Vs Darbari Lal and Others

Allahabad High Court · AIR 1929 All 592 : (1929) ILR (All) 981

Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)

High Courts10 May 1929

Murli Dhar Vs Surja and Another

Allahabad High Court · (1929) 05 AHC CK 0001

High Courts08 May 1929Dismissed

Muhammad Akbar and Another Vs Syed Alt Sajjad and Others

Allahabad High Court · AIR 1929 All 691

High Courts08 May 1929Dismissed

Mohammad Abdul Wahid Khan Vs Radha Kishun and Another

Allahabad High Court · AIR 1929 All 581 : (1929) ILR (All) 957 : 121 Ind. Cas. 267

Charitable and Religious Trusts Act, 1920 — Section 7Charitable and Religious Trusts Act, 1920 — Section 7Charitable and Religious Trusts Act, 1920 — Section 7

High Courts08 May 1929Allowed

Ram Sarup Vs Kanhaiya Lal

Allahabad High Court · (1929) 05 AHC CK 0025

High Courts08 May 1929

Syed Muhammad Akbar and Another Vs Syed Ali Sajjad and Others

Allahabad High Court · 121 Ind. Cas. 386