High Courts22 Apr 1929
Tola Ram Vs Mt. Govindi and Others
Allahabad High Court · AIR 1929 All 555 : 118 Ind. Cas. 381
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,490 of 5,024
High Courts22 Apr 1929
Ram Dawan Shukul Vs Ram Surat Shukul and Others
Allahabad High Court · AIR 1929 All 589 : 117 Ind. Cas. 345
High Courts19 Apr 1929Dismissed
Phul Chand Vs Gobardhan Das and Another
Allahabad High Court · (1929) 04 AHC CK 0071
High Courts19 Apr 1929Dismissed
Kundan Lal Vs Manohar Lal
Allahabad High Court · AIR 1929 All 588 : 117 Ind. Cas. 345
High Courts19 Apr 1929
Ram Dulare Lal Vs Chhangamal and Others
Allahabad High Court · AIR 1930 All 309 : 117 Ind. Cas. 104
High Courts19 Apr 1929
Tilak Singh Vs Sheo Nandan Misir and Others
Allahabad High Court · (1929) 04 AHC CK 0018
High Courts18 Apr 1929Dismissed
Jwala and Others Vs Emperor
Allahabad High Court · AIR 1929 All 575
Penal Code, 1860 (IPC) — Section 301Penal Code, 1860 (IPC) — Section 301Penal Code, 1860 (IPC) — Section 301
High Courts18 Apr 1929
Sobha Ram Gopal Rai Vs Tara Chand
Allahabad High Court · AIR 1929 All 502 : 117 Ind. Cas. 103
High Courts16 Apr 1929Dismissed
Beni Singh Vs Emperor
Allahabad High Court · AIR 1929 All 608 : 117 Ind. Cas. 346
Criminal Procedure Code, 1898 (CrPC) — Section 110(f)
High Courts16 Apr 1929
Lala Bihari Lal Vs Abdul Aziz and Others
Allahabad High Court · 119 Ind. Cas. 92
Evidence Act, 1872 — Section 91, 92
High Courts15 Apr 1929Dismissed
Sundar Kunwar Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1929 All 623 : 117 Ind. Cas. 103
High Courts15 Apr 1929Dismissed
Mehdi Ali Khan and Another Vs Chunni Lal and Another
Allahabad High Court · AIR 1929 All 834
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 132Transfer of Property Act, 1882 — Section 53
High Courts15 Apr 1929
Jai Jai Ram and Others Vs Janki and Others
Allahabad High Court · (1929) 04 AHC CK 0021
High Courts15 Apr 1929
Mukat Nath and Others Vs Shyam Sundar Lal and Others
Allahabad High Court · AIR 1929 All 659 : 117 Ind. Cas. 341
Contract Act, 1872 — Section 65
High Courts15 Apr 1929
Babu Nandan Mallah Vs Muhammad Ali and Another
Allahabad High Court · (1929) 04 AHC CK 0006
High Courts13 Apr 1929
Sahdeo Ram and Another Vs Salig Ram
Allahabad High Court · AIR 1929 All 543 : 117 Ind. Cas. 105
High Courts12 Apr 1929Disposed Of
Mohammad Niaz Ahmed Khan and Others Vs Lala Nannhe Lal
Allahabad High Court · 119 Ind. Cas. 107
Evidence Act, 1872 — Section 92(4)
High Courts12 Apr 1929Dismissed
Dwarka Prasad and Another Vs Ojha Dariao Singh
Allahabad High Court · AIR 1929 All 560
High Courts12 Apr 1929
Md. Inayat Ali Khan Vs Fazal-ul-rahman Khan
Allahabad High Court · AIR 1929 All 367 : 122 Ind. Cas. 891