High Courts16 Oct 1930Dismissed
Emperor Vs Shib Charan
Allahabad High Court · (1931) ILR (All) 233
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 363, 379, 411
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,452 of 5,024
High Courts16 Oct 1930Allowed
Nek Ram Vs Emperor
Allahabad High Court · AIR 1931 All 273 : 129 Ind. Cas. 267
Evidence Act, 1872 — Section 145
High Courts30 Aug 1930
Kifayatullah Khan Vs Emperor
Allahabad High Court · AIR 1931 All 17 : (1931) ILR (All) 226
Arms Act, 1878 — Section 19(f)
High Courts30 Aug 1930
Babu Ram and Another Vs Emperor
Allahabad High Court · AIR 1931 All 8 : (1931) ILR (All) 229
Criminal Procedure Code, 1898 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 160
High Courts15 Aug 1930
Chunku and Others Vs Emperor
Allahabad High Court · AIR 1931 All 258
Penal Code, 1860 (IPC) — Section 471
High Courts13 Aug 1930Dismissed
Sunder Teli Vs Emperor
Allahabad High Court · AIR 1931 All 51 : (1931) ILR (All) 218
Penal Code, 1860 (IPC) — Section 383, 390
High Courts12 Aug 1930Dismissed
Abdul Shakur Khan Vs Emperor
Allahabad High Court · AIR 1931 All 257
Criminal Procedure Code, 1898 (CrPC) — Section 135(b)
High Courts11 Aug 1930Dismissed
Rai Todar Mal and Another Vs Hardeo Tiwari
Allahabad High Court · (1931) ILR (All) 215
Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(1), 539(B)
High Courts11 Aug 1930Dismissed
Emperor Vs Gaya Teli
Allahabad High Court · AIR 1930 All 818 : 129 Ind. Cas. 369
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1930
Sirpat Rai and Others Vs Emperor
Allahabad High Court · AIR 1931 All 10 : 129 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 379
High Courts04 Aug 1930Dismissed
Sheo Pratap Singh and Others Vs Emperor
Allahabad High Court · AIR 1930 All 820 : (1931) ILR (All) 208
Criminal Procedure Code, 1898 (CrPC) — Section 191Penal Code, 1860 (IPC) — Section 353
High Courts04 Aug 1930
Mt. Ram Kunwar and Others Vs Emperor
Allahabad High Court · AIR 1930 All 835 : 129 Ind. Cas. 259
Penal Code, 1860 (IPC) — Section 147, 352, 447
High Courts02 Aug 1930Dismissed
Ambika Prasad Vs Emperor
Allahabad High Court · AIR 1931 All 7 : (1931) ILR (All) 206 : 129 Ind. Cas. 369
Criminal Procedure Code, 1898 (CrPC) — Section 254
High Courts01 Aug 1930Dismissed
Brij Nandan and Another Vs Emperor
Allahabad High Court · AIR 1931 All 9
Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 232, 235, 243
High Courts29 Jul 1930Dismissed
Matllob Hasan and Others Vs Mt. Kalawati and Others
Allahabad High Court · (1930) 07 AHC CK 0022
High Courts29 Jul 1930Disposed Of
Kishen Chand Singh Vs Mukan Sarup and Others
Allahabad High Court · AIR 1931 All 91
Agra Tenancy Act, 1926 — Section 273