High Courts28 Jul 1930Allowed
Makund Ram Vs Mt. Ruqaiya Khatun and Another
Allahabad High Court · AIR 1931 All 251
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,453 of 5,024
High Courts25 Jul 1930Dismissed
Muhammad Yunis Khan Vs Muhammad Saleh Khan
Allahabad High Court · AIR 1931 All 106 : (1931) ILR (All) 169
High Courts18 Jul 1930
Moti Lal Nehru and Another Vs Emperor
Allahabad High Court · AIR 1931 All 12
Criminal Law (Amendment) Act — Section 17(1)Evidence Act, 1872 — Section 78
High Courts16 Jul 1930
Sat Parkash and Another Vs Bahal Rai and Another
Allahabad High Court · (1930) 07 AHC CK 0009
High Courts16 Jul 1930
Mohammed Yusuf and Others Vs Abdul Majid
Allahabad High Court · AIR 1931 All 53 : (1931) ILR (All) 148
Criminal Procedure Code, 1898 (CrPC) — Section 107, 436
High Courts14 Jul 1930Disposed Of
Collector of Etah Vs Kishori Lal and Another
Allahabad High Court · (1930) 07 AHC CK 0012
High Courts10 Jul 1930Allowed
Panna Lal Vs Bhola Nath and Others
Allahabad High Court · AIR 1930 All 843 : (1931) ILR (All) 152
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts10 Jul 1930
Kashi Nath and Another Vs Official Receiver
Allahabad High Court · (1930) 07 AHC CK 0001
High Courts09 Jul 1930Allowed
Murli Prasad Awasthi and Another Vs Sheo Dat Prasad and Others
Allahabad High Court · AIR 1931 All 625
High Courts09 Jul 1930
Emperor Vs Nanhua Dhimar and Others
Allahabad High Court · AIR 1931 All 54
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 366
High Courts09 Jul 1930
Nanhua Dhimar and Others Vs Emperor
Allahabad High Court · (1931) ILR (All) 140 : 131 Ind. Cas. 246
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 366A, 368
High Courts04 Jul 1930Allowed
Ranchhore and Others Vs Bansidhar and Others
Allahabad High Court · (1930) 07 AHC CK 0025
High Courts04 Jul 1930
Ram Prasad and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1931 All 16
High Courts03 Jul 1930Dismissed
Baramdeo Pandey Vs Debi Dat Singh and Others
Allahabad High Court · AIR 1931 All 90 : (1931) ILR (All) 133
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts03 Jul 1930
Nazir Khan and Another Vs Ram Mohan Lal and Another
Allahabad High Court · (1930) 07 AHC CK 0010
High Courts02 Jul 1930
Dharam Singh and Another Vs Shah Mal Singh and Another
Allahabad High Court · AIR 1931 All 20
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts02 Jul 1930
Bindraban Vs Rajpat Singh and Others
Allahabad High Court · AIR 1931 All 741 : (1931) ILR (All) 100
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54