High Courts01 Jul 1930Dismissed
Musammat Deorajo Kuer Vs Jadunandan Rai
Allahabad High Court · (1930) 07 AHC CK 0026
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,454 of 5,024
High Courts01 Jul 1930Dismissed
Mt. Deoraji Kuer Vs Jadunandan Rai
Allahabad High Court · (1930) 07 AHC CK 0018
High Courts01 Jul 1930Disposed Of
Gopi Rai Vs Baij Nath Rai and Others
Allahabad High Court · AIR 1930 All 840 : (1931) ILR (All) 97
High Courts27 Jun 1930Disposed Of
The Jaunpur Sugar Factory Limited (In Liquidation) The Official Liquidator Vs Behari and Company and another
Allahabad High Court · (1930) 06 AHC CK 0029
High Courts27 Jun 1930Disposed Off
In Re: Dehra Dun Mussoorie Electric Tramway Co. Ltd.
Allahabad High Court · AIR 1930 All 884 : (1931) ILR (All) 92
Companies Act, 1956 — Section 230
High Courts27 Jun 1930Dismissed
Ram Kinkar Rai and Another Vs Tufani Ahir and Others
Allahabad High Court · (1930) 06 AHC CK 0020
High Courts27 Jun 1930Allowed
Ram Iqbal Rai Vs Telessari Kuari and Another
Allahabad High Court · (1930) 06 AHC CK 0011
High Courts25 Jun 1930
Sital Prasad Vs Ranjit Singh and Others
Allahabad High Court · AIR 1931 All 583 : 136 Ind. Cas. 158
Contract Act, 1872 — Section 107Contract Act, 1872 — Section 107Contract Act, 1872 — Section 107
High Courts24 Jun 1930Allowed
(Kuerani) Mt. Dan Kuer Vs Ewaz Singh
Allahabad High Court · AIR 1931 All 28(1) : (1931) ILR (All) 62
Agra Tenancy Act, 1926 — Section 271
High Courts24 Jun 1930Disposed Of
Khalilur Rahman Khan Vs Collector of Etah
Allahabad High Court · (1930) 06 AHC CK 0013
High Courts24 Jun 1930Dismissed
Moti Lal Ramchandar Vs Durga Prasad
Allahabad High Court · (1930) 06 AHC CK 0009
High Courts19 Jun 1930
Joti Prasad and Another Vs Hardwari Mal and Another
Allahabad High Court · AIR 1932 All 128 : (1931) ILR (All) 54 : 137 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts18 Jun 1930Dismissed
Mohamed Sharif Vs Nasir Ali and Others
Allahabad High Court · AIR 1930 All 742 : (1931) ILR (All) 44
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 147Police Act, 1861 — Section 42
High Courts17 Jun 1930Allowed
Emperor Vs Nazir Husain
Allahabad High Court · AIR 1930 All 795(1) : (1931) ILR (All) 39 : 129 Ind. Cas. 262
High Courts17 Jun 1930Allowed
Sallu Mal and Another Vs Emperor
Allahabad High Court · AIR 1930 All 751
High Courts17 Jun 1930
Emperor Vs Bashir
Allahabad High Court · AIR 1930 All 741 : (1931) ILR (All) 42
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts17 Jun 1930
Aslop Vs Emperor
Allahabad High Court · AIR 1930 All 834 : 129 Ind. Cas. 370
Penal Code, 1860 (IPC) — Section 498
High Courts16 Jun 1930Allowed
(Sher) Ahmad Khan Vs Ali Bux
Allahabad High Court · (1930) 06 AHC CK 0025
High Courts13 Jun 1930Dismissed
Mithai and Others Vs Hasan Ali and Others
Allahabad High Court · AIR 1930 All 863 : 128 Ind. Cas. 827