High Courts28 May 1930Dismissed
Bisheshwar Nath Vs Narmadeshwar Prasad Upadhia
Allahabad High Court · (1930) 05 AHC CK 0018
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,456 of 5,024
High Courts27 May 1930Disposed Of
Parmeshwari Das Vs Lachhman Prasad
Allahabad High Court · (1930) 05 AHC CK 0045
High Courts27 May 1930Disposed Of
Fazal Rab Vs Manzoor Ahmad
Allahabad High Court · AIR 1931 All 76
Transfer of Property Act, 1882 — Section 95
High Courts26 May 1930Dismissed
Bhairo Prasad Vs Emperor
Allahabad High Court · AIR 1930 All 739
Criminal Procedure Code, 1898 (CrPC) — Section 168
High Courts23 May 1930Dismissed
Muhammad Ahmad Khan Vs Jai Chand Lal and Another
Allahabad High Court · AIR 1930 All 709
Evidence Act, 1872 — Section 92
High Courts23 May 1930Disposed Of
Rajdeo Vs Nath Prasad Misra
Allahabad High Court · AIR 1930 All 832
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 May 1930Allowed
Wali Mohammad Vs Ganpat and Another
Allahabad High Court · AIR 1931 All 243 : (1930) ILR (All) 1014
Contract Act, 1872 — Section 129
High Courts23 May 1930Dismissed
Kallan Vs Nanhe
Allahabad High Court · AIR 1930 All 701
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 May 1930Dismissed
Balmakund Vs Emperor
Allahabad High Court · AIR 1931 All 1 : (1930) ILR (All) 1011 : 129 Ind. Cas. 258
High Courts21 May 1930
Sankatha Misir Vs Bishwanath and Others
Allahabad High Court · (1930) 05 AHC CK 0002
High Courts20 May 1930Disposed Of
Imamuddin Vs Mohd. Raisul Islam Hashmi and Another
Allahabad High Court · (1930) 05 AHC CK 0046
High Courts20 May 1930
Gobindji and Others Vs Lallamul Hardeo Das and Others
Allahabad High Court · AIR 1930 All 767
High Courts20 May 1930
Mani Ram Misra Vs Purshotam Lal and Another
Allahabad High Court · AIR 1930 All 732 : (1930) ILR (All) 1001
Contract Act, 1872 — Section 17, 23
High Courts19 May 1930Dismissed
Hasan Ali Vs Waliullah and Another
Allahabad High Court · AIR 1930 All 730 : (1930) ILR (All) 997
Contract Act, 1872 — Section 129, 131
High Courts17 May 1930Dismissed
Emperor Vs Radha Raman Mittra
Allahabad High Court · (1930) 05 AHC CK 0023
High Courts16 May 1930Dismissed
Nathan Lal and Others Vs Durga Das
Allahabad High Court · AIR 1931 All 62 : (1930) ILR (All) 985
Agra Tenancy Act, 1926 — Section 102Transfer of Property Act, 1882 — Section 100
High Courts16 May 1930Disposed Of
Nathu Ram Vs Ganga Bux
Allahabad High Court · AIR 1930 All 815
Limitation Act, 1963 — Section 5
High Courts16 May 1930Dismissed
Rama Shankar and Another Vs Janki Prasad
Allahabad High Court · AIR 1931 All 28
Limitation Act, 1963 — Section 5
High Courts16 May 1930
Mahomed Raza Ahmad and Another Vs Zahoor Ahmad and Others
Allahabad High Court · AIR 1930 All 858 : (1930) ILR (All) 979
Limitation Act, 1963 — Section 28