High Courts06 May 1930Disposed Of
Dwarka Das Vs Pyare Lal
Allahabad High Court · (1930) ILR (All) 947
Civil Procedure Code, 1908 (CPC) — Section 141, 21Provincial Small Cause Courts Act, 1887 — Section 35
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,458 of 5,024
High Courts06 May 1930Allowed
Sheo Das and Others Vs Sheo Dayal Singh
Allahabad High Court · AIR 1930 All 712
Evidence Act, 1872 — Section 167
High Courts06 May 1930Allowed
Sital Prasad Vs Pearey Lal and Others
Allahabad High Court · AIR 1930 All 701(1) : (1930) ILR (All) 951
Government of India Act, 1915 — Section 107
High Courts06 May 1930
Mt. Jamwati and Another Vs Mt. Maharani
Allahabad High Court · AIR 1931 All 227
High Courts29 Apr 1930Disposed Of
Emperor Vs Prem Narain
Allahabad High Court · (1930) 04 AHC CK 0037
High Courts29 Apr 1930Dismissed
In Re: A Vakil of Beawar
Allahabad High Court · AIR 1930 All 887
Bar Councils Act, 1926 — Section 9
High Courts25 Apr 1930Allowed
Badri Prasad Vs Emperor
Allahabad High Court · AIR 1930 All 752
Legal Practitioners (Amendment) Act — Section 36
High Courts25 Apr 1930Allowed
Kapoor Chand Jain Vs Emperor
Allahabad High Court · (1930) 04 AHC CK 0035
High Courts25 Apr 1930Disposed Of
Jadu Nandan Ram Vs Parsotam Ginning Co. Ltd.
Allahabad High Court · (1930) 04 AHC CK 0023
High Courts25 Apr 1930Allowed
Badri Prasad Vs District Judge of Agra
Allahabad High Court · (1930) ILR (All) 939
Legal Practitioners (Amendment) Act — Section 36
High Courts24 Apr 1930Allowed
Hanuman Singh Vs Ram Lakhan and Others
Allahabad High Court · AIR 1930 All 646
High Courts23 Apr 1930Allowed
Sumatra Devi, Mt. Vs Hazari Lal and Another
Allahabad High Court · (1930) 04 AHC CK 0034
High Courts23 Apr 1930Dismissed
Bhaiya Raj Kishore Lal Vs Jageshwar Dayal
Allahabad High Court · AIR 1931 All 276 : (1930) ILR (All) 938
High Courts23 Apr 1930
Bani Madho Ram Vs (Pandit) Mahadeo Pandey
Allahabad High Court · AIR 1930 All 604(1)
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Apr 1930Dismissed
Abu Jafar Vs Syed Mohammad Kazim
Allahabad High Court · AIR 1930 All 657
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 4
High Courts17 Apr 1930Dismissed
Rati Singh and Another Vs Kunwar Damodar Lal
Allahabad High Court · AIR 1931 All 129 : 129 Ind. Cas. 718
High Courts16 Apr 1930Dismissed
Peerji Muhammad Nazir and Others Vs Nasimuddin Ahmad and Others
Allahabad High Court · AIR 1930 All 600
High Courts16 Apr 1930Dismissed
Talib Ali Shah Vs Piarey Lal and Another
Allahabad High Court · (1930) 04 AHC CK 0013
High Courts15 Apr 1930Dismissed
Krishna Gopal Sharma Vs Emperor
Allahabad High Court · AIR 1930 All 836
Penal Code, 1860 (IPC) — Section 124A