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Allahabad High Court judgments

1,00,467 judgments · page 4,459 of 5,024

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High Courts15 Apr 1930Dismissed

Ishri Prasad Vs Munna Lal

Allahabad High Court · AIR 1930 All 619

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts15 Apr 1930Dismissed

Ishri Prasad Misir Vs Ram Krishan Das

Allahabad High Court · AIR 1930 All 620

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High Courts15 Apr 1930

(Hafiz) Allah Bakhsh Vs Hamid Khan

Allahabad High Court · (1930) 04 AHC CK 0006

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High Courts15 Apr 1930

(Babu) Upendra Nath Basu Vs Kali Charan Mitra and Others

Allahabad High Court · (1930) 04 AHC CK 0003

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High Courts14 Apr 1930Dismissed

Niranjan Singh Vs Mahabir Singh and Others

Allahabad High Court · AIR 1930 All 845

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High Courts14 Apr 1930Dismissed

Chhotay and Others Vs Emperor

Allahabad High Court · AIR 1930 All 596

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High Courts11 Apr 1930Allowed

Jangi Vs Mewa Lal and Another

Allahabad High Court · AIR 1931 All 215

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High Courts11 Apr 1930Dismissed

Co-operative Company, Ltd. Vs Bhagwan Das and Co.

Allahabad High Court · AIR 1930 All 615

Evidence Act, 1872 — Section 91
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High Courts11 Apr 1930Dismissed

Anmol Singh and Others Vs Hari Shankar Lal and Others

Allahabad High Court · (1930) 04 AHC CK 0015

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High Courts11 Apr 1930

(Maharaja) Deo Das and Others Vs Mahesh Ram Gond and Others

Allahabad High Court · AIR 1931 All 25 : (1930) ILR (All) 921

Civil Procedure Code, 1908 (CPC) — Section 65
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High Courts10 Apr 1930Dismissed

Banwari Jogi Vs Jamna Kasaudhan and Others

Allahabad High Court · (1930) 04 AHC CK 0046

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High Courts10 Apr 1930Dismissed

Inamullah Khan Vs Lala Shambhu Dayal

Allahabad High Court · (1930) 04 AHC CK 0043

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High Courts10 Apr 1930Allowed

Mt. Mumtaz Begam Vs Mt. Lachhmi and Others

Allahabad High Court · AIR 1931 All 196

Transfer of Property Act, 1882 — Section 58(c)
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High Courts10 Apr 1930Dismissed

Zahurul Hasan and Others Vs Badri Narain and Others

Allahabad High Court · AIR 1930 All 597

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High Courts10 Apr 1930

Harpal Singh Vs Ram Paltan Singh

Allahabad High Court · 129 Ind. Cas. 730

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High Courts10 Apr 1930

Natwar Vs Mt. Loi and Others

Allahabad High Court · AIR 1930 All 652 : 129 Ind. Cas. 433

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High Courts09 Apr 1930Dismissed

Lala Ulfat Rai Vs Lala Tulshi Prasad

Allahabad High Court · 125 Ind. Cas. 581

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 104(2)
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High Courts09 Apr 1930Dismissed

Unao Commercial Bank Ltd. Vs Mohar Gobind Rai and Another

Allahabad High Court · (1930) 04 AHC CK 0036

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High Courts09 Apr 1930Dismissed

Rajkumar Vs Mangad Rai and Others

Allahabad High Court · AIR 1930 All 577(1) : (1930) ILR (All) 907

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High Courts08 Apr 1930Dismissed

(Chaudhri) Pahunchi Lal Vs Bhup Singh and Others

Allahabad High Court · AIR 1930 All 558

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