High Courts08 Apr 1930
Mahadeo Prasad Singh and Others Vs Mathura Chaudhari
Allahabad High Court · (1930) 04 AHC CK 0010
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,460 of 5,024
High Courts08 Apr 1930
Raghukul Tilak Vs Pitam Singh and Others
Allahabad High Court · AIR 1931 All 99 : (1930) ILR (All) 901
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Apr 1930Dismissed
Abdul Shakur Khan Vs Mt. Rafiqunnissa and Others
Allahabad High Court · (1930) 04 AHC CK 0041
High Courts04 Apr 1930Dismissed
Pittam Singh and Others Vs Hukum Singh and Others
Allahabad High Court · AIR 1930 All 621
High Courts04 Apr 1930
Ram Deo Ram Vs Mr. Frank Coombs and Others
Allahabad High Court · AIR 1930 All 627 : (1930) ILR (All) 898
High Courts03 Apr 1930Dismissed
Niader Vs Khazan and Others
Allahabad High Court · (1930) 04 AHC CK 0014
High Courts02 Apr 1930
Nanku Singh and Others Vs Parmatmanand Singh and Others
Allahabad High Court · (1930) 04 AHC CK 0011
High Courts31 Mar 1930
Ram Das and Others Vs Debu and Others
Allahabad High Court · AIR 1930 All 610
Transfer of Property Act, 1882 — Section 53
High Courts29 Mar 1930Dismissed
Mahabir Prasad and Others Vs Mahesh Prasad and Another
Allahabad High Court · AIR 1930 All 856
Bundelkhand Land Alienation Act, 1903 — Section 10, 23General Clauses Act, 1897 — Section 28
High Courts29 Mar 1930Allowed
Ram Ugrah Rai and Others Vs Ram Sama Rai and Another
Allahabad High Court · AIR 1931 All 211(1)
High Courts28 Mar 1930Dismissed
Mohammad Khan Vs Mt. Nasiban and Others
Allahabad High Court · AIR 1930 All 592
High Courts28 Mar 1930Partly Allowed
Sheopujan Rai Vs Bishnath Rai and Others
Allahabad High Court · (1930) 03 AHC CK 0040
High Courts28 Mar 1930Dismissed
Har Saran Das Vs Harbans Singh and Others
Allahabad High Court · AIR 1930 All 655
Uttar Pradesh Land Revenue Act, 1901 — Section 4(12)(a)
High Courts28 Mar 1930
Hazari Singh Vs Jhunna Singh and Others
Allahabad High Court · (1930) 03 AHC CK 0014
High Courts27 Mar 1930Dismissed
Benarsi Das Vs Emperor
Allahabad High Court · 125 Ind. Cas. 503
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts27 Mar 1930Allowed
Ram Das Vs Dwarka Das
Allahabad High Court · AIR 1930 All 875 : 128 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Mar 1930Disposed Of
S. Safdar Ali Vs Ambika Prasad Dube
Allahabad High Court · (1930) 03 AHC CK 0045
High Courts27 Mar 1930Dismissed
Lakhmi Chand and Others Vs Madho Rao and Others
Allahabad High Court · (1930) 03 AHC CK 0044