High Courts18 Mar 1930
Raghunandan Prasad and Another Vs Ajodhya Singh and Others
Allahabad High Court · AIR 1930 All 869 : 129 Ind. Cas. 378
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 91
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,462 of 5,024
High Courts17 Mar 1930
Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0009
High Courts17 Mar 1930Allowed
Raja Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0005
High Courts15 Mar 1930Dismissed
Khub Chand and Others Vs Chittar Mal
Allahabad High Court · AIR 1931 All 372
Contract Act, 1872 — Section 182Contract Act, 1872 — Section 182Contract Act, 1872 — Section 182
High Courts12 Mar 1930Dismissed
Bachu Lal and Others Vs Lala Dharam Deo Lal and Others
Allahabad High Court · (1930) 03 AHC CK 0060
High Courts12 Mar 1930Dismissed
Lala Bhagwati Prasad Vs Muzaffar Husain
Allahabad High Court · 124 Ind. Cas. 555
Limitation Act, 1908 — Section 19, 20
High Courts12 Mar 1930Dismissed
Sheikh Gausi and Others Vs Mohammad Sharif and Others
Allahabad High Court · (1930) 03 AHC CK 0053
High Courts12 Mar 1930Dismissed
Majid Husain Khan Vs Ainul Aziz Khan and Others
Allahabad High Court · AIR 1930 All 831 : 125 Ind. Cas. 578(1)
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1930Dismissed
Bechu Vs Bhabuti Prasad and Others
Allahabad High Court · AIR 1931 All 201 : (1930) ILR (All) 831
Guardians and Wards Act, 1890 — Section 29, 30
High Courts12 Mar 1930Disposed Of
Babu Lal Vs Raghunandan
Allahabad High Court · AIR 1930 All 841 : (1930) ILR (All) 839
Civil Procedure Code, 1908 (CPC) — Section 115, 141Transfer of Property Act, 1882 — Section 90
High Courts12 Mar 1930Dismissed
Mt. Srimati Vs Sahu Nand Kishore
Allahabad High Court · AIR 1930 All 826(1)
High Courts12 Mar 1930Dismissed
Ali Asmat Shakur Vs G.I.P. Ry. and Another
Allahabad High Court · (1930) 03 AHC CK 0026
High Courts12 Mar 1930Dismissed
Mt. Khairunnissa Bibi Vs Mt. Khairunnissa Bibi and Others
Allahabad High Court · (1930) 03 AHC CK 0020
High Courts12 Mar 1930Dismissed
Bachu Lal and Others Vs L. Dharam Deo Lal and Others
Allahabad High Court · (1930) 03 AHC CK 0019
High Courts11 Mar 1930Allowed
Mohammad Tahsin Khan Vs Seth Basant Rai and Others
Allahabad High Court · AIR 1930 All 477
High Courts11 Mar 1930
Munshi Jagdamba Prasad Vs Hori Lal
Allahabad High Court · 125 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts07 Mar 1930Dismissed
Bhagwati Saran Vs Ram Sahai and Another
Allahabad High Court · 126 Ind. Cas. 19
Evidence Act, 1872 — Section 90
High Courts07 Mar 1930Allowed
Inayatulla Vs Madari and Others
Allahabad High Court · AIR 1930 All 474
High Courts07 Mar 1930Dismissed
Maheshrey Tewari Vs Jarbandhan Misir and Others
Allahabad High Court · AIR 1930 All 885
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43