High Courts19 Nov 1930
Mt. Rajwanta Kuer Vs Mahabir Rai
Allahabad High Court · AIR 1931 All 205 : (1931) ILR (All) 414 : 129 Ind. Cas. 559
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,451 of 5,024
High Courts18 Nov 1930Dismissed
Ram Das Rae and Others Vs Brindaban Ram
Allahabad High Court · (1930) 11 AHC CK 0020
High Courts18 Nov 1930Allowed
Nannu Mal Vs Ram Chandra and Others
Allahabad High Court · (1931) ILR (All) 334
Transfer of Property Act, 1882 — Section 51, 63, 70, 89
High Courts17 Nov 1930
Raghubar Dayal Misra and Another Vs Emperor
Allahabad High Court · AIR 1931 All 263 : (1931) ILR (All) 407
Penal Code, 1860 (IPC) — Section 506
High Courts17 Nov 1930
Lachhmi Narain Vs Shambhu Nath
Allahabad High Court · AIR 1931 All 126 : 129 Ind. Cas. 551
High Courts17 Nov 1930
Shankar Lal Lachhmi Narain Vs Jainey Brothers
Allahabad High Court · (1930) 11 AHC CK 0004
High Courts14 Nov 1930Dismissed
Sarbhu Lal Vs Mahesh Das
Allahabad High Court · AIR 1931 All 224 : 129 Ind. Cas. 557
Provincial Insolvency Act, 1920 — Section 75
High Courts14 Nov 1930Dismissed
Bhup Singh Vs Fateh Singh and Others
Allahabad High Court · AIR 1931 All 192
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts14 Nov 1930
Secy. of State and Another Vs Rup Ram-Audh Behari Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0016
High Courts12 Nov 1930
Anand Prakash and Another Vs Narain Das-Dori Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0015
High Courts10 Nov 1930
Niaz Ahmad Khan and Another Vs Parsottam Chandra and Another
Allahabad High Court · (1930) 11 AHC CK 0010
High Courts07 Nov 1930Dismissed
Rikhai Lal Bindeshri Prasad Vs Banarsi Singh and Others
Allahabad High Court · AIR 1932 All 139 : 136 Ind. Cas. 569
Post Office Act, 1898 — Section 6
High Courts05 Nov 1930Dismissed
S. Marahmat Husain Vs Oudh Commercial Bank Ltd. and Others
Allahabad High Court · AIR 1931 All 320
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts03 Nov 1930Dismissed
Behari Lal-Ram Charan Vs Badri Pershad
Allahabad High Court · (1930) 11 AHC CK 0030
High Courts03 Nov 1930Dismissed
(Major) Anthony Ullyssess John and Others Vs Agra United Mills Ltd. and Another
Allahabad High Court · (1930) 11 AHC CK 0029
High Courts29 Oct 1930Dismissed
Bhola Nath-Shankar Das Vs Lachmi Narain and Others
Allahabad High Court · AIR 1931 All 83 : (1931) ILR (All) 316 : 136 Ind. Cas. 84
Companies Act, 1956 — Section 4(2)Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1930
Panna Lal and Another Vs Official Receiver and Others
Allahabad High Court · AIR 1931 All 71 : (1931) ILR (All) 313
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Oct 1930Dismissed
Babu Ram Saran Das Vs Pearay Lal and Others
Allahabad High Court · (1931) ILR (All) 308 : 131 Ind. Cas. 217
High Courts24 Oct 1930
(Babu) Ram Saran Das Vs Pearey Lal and Others
Allahabad High Court · AIR 1931 All 104