High Courts09 Dec 1930
Kashi Ram and Others Vs Mt. Hasmat Banoo
Allahabad High Court · (1930) 12 AHC CK 0012
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,449 of 5,024
High Courts09 Dec 1930
Krishna Saroop Vs Raj Bahadur Singh
Allahabad High Court · AIR 1931 All 452
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts08 Dec 1930Dismissed
Mohan Lal and Another Vs Ram Charan and Another
Allahabad High Court · AIR 1931 All 223
Transfer of Property Act, 1882 — Section 86
High Courts08 Dec 1930
Emperor Vs Bansidhar and Others
Allahabad High Court · AIR 1931 All 262 : (1931) ILR (All) 458
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts05 Dec 1930
In Re: Gur Charan Prasad, Khatri of Benares
Allahabad High Court · AIR 1931 All 421 : (1931) ILR (All) 445
Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34
High Courts05 Dec 1930
In Re: Gurcharan Prasad Khatri
Allahabad High Court · 131 Ind. Cas. 875
Income Tax Act, 1961 — Section 28, 34
High Courts04 Dec 1930Dismissed
Brij Mohan Das Vs Bhikhuji
Allahabad High Court · AIR 1931 All 207 : 129 Ind. Cas. 717
Transfer of Property Act, 1882 — Section 40
High Courts04 Dec 1930Partly Allowed
Ram Das Vs Parmanandgir and Another
Allahabad High Court · AIR 1931 All 238
Transfer of Property Act, 1882 — Section 91(b)
High Courts04 Dec 1930
Babu Ram Das Vs Mahant Parmanand Gir and Another
Allahabad High Court · 131 Ind. Cas. 45
High Courts03 Dec 1930Dismissed
Khaderu Chamar Vs Sri Nath Pande and Others
Allahabad High Court · AIR 1931 All 198 : 129 Ind. Cas. 553
North Western Provinces Tenancy Act, 1901 — Section 11
High Courts02 Dec 1930Dismissed
Har Bilas Vs Mahadeo Prasad
Allahabad High Court · AIR 1931 All 539
Contract Act, 1872 — Section 27Contract Act, 1872 — Section 27Contract Act, 1872 — Section 27
High Courts02 Dec 1930
Mohammad Husain Vs Mt. Nanhi and Others
Allahabad High Court · AIR 1931 All 242
High Courts01 Dec 1930Allowed
Balbhaddra Upadhya Vs Sheomangal and Others
Allahabad High Court · AIR 1931 All 347
High Courts01 Dec 1930
Lachhman Singh Vs Todar Mal and Others
Allahabad High Court · AIR 1931 All 252
Registration Act, 1908 — Section 17
High Courts01 Dec 1930
Ram Lal and Another Vs Shiama Lal and Others
Allahabad High Court · (1930) 12 AHC CK 0016
High Courts01 Dec 1930
Mt. Ashraf Zadi Begam and Another Vs Lalta Prasad
Allahabad High Court · (1930) 12 AHC CK 0006
High Courts28 Nov 1930Dismissed
Gobardhan Das Vs Mt. Jai Devi
Allahabad High Court · (1930) 11 AHC CK 0034
High Courts28 Nov 1930Dismissed
Amir Singh Vs Mohd. Zahiruddin
Allahabad High Court · AIR 1931 All 200
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Nov 1930Dismissed
Kanhaya Lal Vs Tulsi Pershad
Allahabad High Court · (1930) 11 AHC CK 0026