High Courts10 Jan 1931
Har Lal Singh and Another Vs Hari Singh and Others
Allahabad High Court · AIR 1931 All 630(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,447 of 5,024
High Courts10 Jan 1931
Har Lal Singh alias Kalaktar Singh and Another Vs Hari Singh and Others
Allahabad High Court · 131 Ind. Cas. 687
High Courts09 Jan 1931Dismissed
Ahmad Zaman Khan Vs Baldeo Das and Another
Allahabad High Court · (1931) 01 AHC CK 0047
High Courts08 Jan 1931Disposed Of
Mangal Ram Seho Ram Vs Jagar Nath and Another
Allahabad High Court · AIR 1931 All 556
High Courts08 Jan 1931Allowed
Mufti Mohammad Baqar and Another Vs Namwar Singh and Others
Allahabad High Court · (1931) 01 AHC CK 0034
High Courts08 Jan 1931
(Lala) Dila Ram Vs Kura Mal and Others
Allahabad High Court · (1931) 01 AHC CK 0005
High Courts07 Jan 1931Partly Allowed
Sudeshwari Prasad Narain Singh Vs Paljhan Dube
Allahabad High Court · (1931) 01 AHC CK 0044
High Courts07 Jan 1931
Suba Gobind Rai and Others Vs Mt. Anar Koer and Others
Allahabad High Court · AIR 1931 All 349 : (1931) ILR (All) 521
High Courts05 Jan 1931
Mt. Ajazi Begam and Another Vs Mt. Latifan and Another
Allahabad High Court · (1931) 01 AHC CK 0006
High Courts23 Dec 1930Dismissed
Ratan Singh Vs Pirbhu Dayal
Allahabad High Court · AIR 1931 All 302 : 131 Ind. Cas. 135
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 36
High Courts23 Dec 1930
Satya Nidhan Banerji Vs Muhammad Hazubber Ali Khan
Allahabad High Court · AIR 1931 All 533 : (1931) ILR (All) 516
Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249
High Courts23 Dec 1930
Sri Sheoji Maharaj Sarbarakar Baldeo Gir Vs Beni Madho and Others
Allahabad High Court · AIR 1931 All 415 : (1931) ILR (All) 515 : 131 Ind. Cas. 33
Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249
High Courts23 Dec 1930
Ram Sewak Kueri Vs Ram Rup Teli and Another
Allahabad High Court · AIR 1931 All 537
High Courts22 Dec 1930
Bibi Maimuna Begam Vs Sharafat Ullah Khan
Allahabad High Court · 131 Ind. Cas. 115
High Courts22 Dec 1930
Mt. Maimuna Begam Vs Sharafat Ullah Khan
Allahabad High Court · AIR 1931 All 403
High Courts19 Dec 1930Dismissed
Abdul Qayum Khan Vs City Board
Allahabad High Court · AIR 1931 All 147 : (1931) ILR (All) 500
United Provinces Municipalities Act, 1916 — Section 319(1)
High Courts19 Dec 1930
Suraj Prasad Vs Oudh Behari and Others
Allahabad High Court · (1930) 12 AHC CK 0004
High Courts18 Dec 1930Disposed Of
Collector of Etawah Vs Bindraban
Allahabad High Court · AIR 1931 All 538 : 136 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts18 Dec 1930
Anand Krishna Vs Kishan Devi and Others
Allahabad High Court · (1930) 12 AHC CK 0009