High Courts03 Feb 1931Disposed Of
Radha Mohan Datt, Silk Merchant Vs Abbas Ali Biswas and Others
Allahabad High Court · (1931) 02 AHC CK 0021
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,445 of 5,024
High Courts30 Jan 1931Dismissed
Chunni Vs Mt. Bibi Rafiunnisha Begam
Allahabad High Court · AIR 1931 All 547
High Courts28 Jan 1931
Puttulal Vs Raj Narain
Allahabad High Court · AIR 1931 All 428 : (1931) ILR (All) 609
High Courts27 Jan 1931Dismissed
Ram Dhani Ram Vs Ram Rikh Singh and Others
Allahabad High Court · (1931) 01 AHC CK 0029
High Courts27 Jan 1931Disposed Of
Chhita Vs Mt. Jaffo and Others
Allahabad High Court · (1931) 01 AHC CK 0012
High Courts27 Jan 1931
Sarju Prasad and Another Vs Ramsaran Lal and Others
Allahabad High Court · (1931) 01 AHC CK 0011
High Courts26 Jan 1931
Swarath Dhobi Vs Mt. Ghurki and Others
Allahabad High Court · AIR 1931 All 313 : (1931) ILR (All) 603
High Courts23 Jan 1931Dismissed
Mohammad Sulaiman and Another Vs Sh. Mazhar and Others
Allahabad High Court · AIR 1931 All 320(1)
High Courts23 Jan 1931Dismissed
Makund Lal and Others Vs Mt. Sunita and Another
Allahabad High Court · AIR 1931 All 461
High Courts23 Jan 1931Allowed
Emperor Vs Sheo Charan Lal and Another
Allahabad High Court · AIR 1931 All 353
High Courts23 Jan 1931
Emperor through Durga Prasad Vs Sheocharan Lal and Another
Allahabad High Court · 131 Ind. Cas. 865
Copyright Act, 1957 — Section 24Copyright Act, 1957 — Section 24Copyright Act, 1957 — Section 24
High Courts22 Jan 1931Dismissed
Yusuf Ali Khan Vs Lachmi Mani Dassi
Allahabad High Court · AIR 1931 All 630 : (1931) ILR (All) 594
High Courts21 Jan 1931Dismissed
Mufassil Bank Ltd. Vs Molvi Subhan Ullah and Others
Allahabad High Court · AIR 1931 All 427
High Courts21 Jan 1931Allowed
Bhullan and Others Vs Bachcha Kunbi and Others
Allahabad High Court · (1931) 01 AHC CK 0035
High Courts21 Jan 1931Dismissed
Parbhu Narain Singh Vs Jang Bahadur and Others
Allahabad High Court · AIR 1932 All 35
High Courts20 Jan 1931Dismissed
The Secretary of State for India in Council Vs Firm Harnarain Bengal Chand Bilanganj Agra
Allahabad High Court · (1931) ILR (All) 595 : 131 Ind. Cas. 683(1)
Railways Act, 1890 — Section 55(2)Railways Act, 1890 — Section 55(2)Railways Act, 1890 — Section 55(2)
High Courts20 Jan 1931Dismissed
Ram Raikha Misir Vs Lallu Misir and Others
Allahabad High Court · (1931) 01 AHC CK 0042
High Courts20 Jan 1931Dismissed
Raghubir Saran and Another Vs Hori Lal and Another
Allahabad High Court · (1931) 01 AHC CK 0032